COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,202 of 3,204
High Courts21 Nov 1938Dismissed
Tikandas Mohunt Vs Ram Kishore Das Mohant
Calcutta High Court · (1938) 11 CAL CK 0004
High Courts18 Nov 1938
Kanji Valji Vs Kalidas Thakursay
Calcutta High Court · AIR 1939 Cal 413
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts18 Nov 1938Dismissed
Bhramar Singh Nahar and Others Vs Umesh Chandra Das Barman
Calcutta High Court · (1938) 11 CAL CK 0021
High Courts16 Nov 1938Dismissed
Promode Kumar Banerjee Vs Sm. Kusum Kamini Dassya
Calcutta High Court · (1938) 11 CAL CK 0006
High Courts16 Nov 1938
John Minas Apcar Vs Louis Caird Malchus
Calcutta High Court · AIR 1939 Cal 473
Contract Act, 1872 — Section 17, 17(1), 19
High Courts15 Nov 1938
Debendra Nath Das and Others Vs Sasi Bhusan Das and Others
Calcutta High Court · AIR 1939 Cal 272
Bengal Tenancy Act, 1885 — Section 146A, 146B, 170
High Courts14 Nov 1938Dismissed
East Indian Railway Administration Vs Minaram Dosad
Calcutta High Court · (1938) 11 CAL CK 0018
High Courts11 Nov 1938
Kailash Chandra Bhaumic Vs Ram Kanai Chakravarti and Others
Calcutta High Court · AIR 1939 Cal 177
Bengal Agricultural Debtors Act, 1936 — Section 34
High Courts11 Nov 1938
Sm. Kiran Bala Saha Vs Sm. Suniti Prova Saha and Others
Calcutta High Court · AIR 1939 Cal 146
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts11 Nov 1938
Lakshmi Narayan Sukhani Vs Nand Kishore Darnal
Calcutta High Court · (1938) 11 CAL CK 0024
High Courts11 Nov 1938
Reza Ali Wahshat Vs Dwaraka Pershad Saraf
Calcutta High Court · AIR 1939 Cal 158
Criminal Procedure Code, 1898 (CrPC) — Section 520
High Courts11 Nov 1938
Municipal Commissioners Vs Anukul Chandra Maitra and Others
Calcutta High Court · AIR 1939 Cal 79
Bengal Municipal Act, 1932 — Section 15
High Courts11 Nov 1938
Jogendra Nath Chakravarti Vs New Bengal Bank Ltd.
Calcutta High Court · AIR 1939 Cal 63
High Courts10 Nov 1938
Abinash Chandra Gargary Vs Raj Kumar Sardar and Others
Calcutta High Court · AIR 1939 Cal 281
Bengal Tenancy Act, 1885 — Section 174(3), 48H
High Courts10 Nov 1938
E.C. Mathers Vs G.S.A. Mathers
Calcutta High Court · AIR 1939 Cal 650
Matrimonial Causes Act, 1937 — Section 2
High Courts10 Nov 1938
Bagala Nanda Dutta and Others Vs Shrish Chandra Nandy, a ward of Court represented by the Manager, Court of Wards
Calcutta High Court · AIR 1939 Cal 278
Court Fees Act, 1870 — Section 7(iv)(c), 8(c)
High Courts10 Nov 1938
Surendra Nath Bose Vs Ashutosh Saha and Others
Calcutta High Court · AIR 1939 Cal 181
Provincial Small Cause Courts Act, 1887 — Section 25