High Courts13 Jul 1938
Ram Ratan Das Bagri and Others Vs Mt. Sew Kumari Bibi and Others
Calcutta High Court · AIR 1938 Cal 823
Registration Act, 1908 — Section 17
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,205 of 3,204
High Courts12 Jul 1938
Prasannadeb Raikat and Others Vs Tabiur Rahaman and Others
Calcutta High Court · AIR 1938 Cal 866
Bengal Tenancy Act, 1885 — Section 7
High Courts11 Jul 1938
Priyabala Dasi Roy Vs Hanuman Prasad Kalwar
Calcutta High Court · AIR 1939 Cal 202
Land Acquisition Act, 1894 — Section 18
High Courts11 Jul 1938Dismissed
Ram Sankar Bandapadhyaya and Another Vs Jogendra Nath Parikha and Others
Calcutta High Court · (1938) 07 CAL CK 0020
High Courts11 Jul 1938Allowed
Sm. Meghmala Deby Vs Sital Prosad Maity and Another
Calcutta High Court · (1938) 07 CAL CK 0004
High Courts08 Jul 1938
In Re: Section 5, Court-fees Act 7 of 1870; In Re: Official Assignee
Calcutta High Court · AIR 1938 Cal 755
Court Fees Act, 1870 — Section 5Provincial Insolvency Act, 1920 — Section 27
High Courts07 Jul 1938
Sm. Saraswati Devi Vs Bahadur Lal Missir
Calcutta High Court · AIR 1939 Cal 183
Land Acquisition Act, 1894 — Section 30Registration Act, 1908 — Section 35(3)(b)
High Courts07 Jul 1938
Secretary of State Vs Surendra Nath Goswami
Calcutta High Court · AIR 1938 Cal 759
Government of India Act, 1915 — Section 96B
High Courts06 Jul 1938
Lalit Mohan Dutt Vs Krishnadhon Bandopadhya
Calcutta High Court · AIR 1939 Cal 166
High Courts06 Jul 1938Allowed
Tayaja Molla and Others Vs Kumar Birendra Nath Roy Bahadur and Others
Calcutta High Court · (1938) 07 CAL CK 0016
High Courts05 Jul 1938
The Govt. of Bengal Vs T. and J. Brocklebank, Ltd. And Noor Ahmode,
Calcutta High Court · (1938) 07 CAL CK 0015
High Courts05 Jul 1938
Charu Chandra Basu and Others Vs Nritya Gopal Basu and Others
Calcutta High Court · AIR 1939 Cal 21
High Courts05 Jul 1938
Hare Krishna Maiti and Others Vs Gojendra Nath Hatoi and Another
Calcutta High Court · AIR 1939 Cal 15
Transfer of Property Act, 1882 — Section 89
High Courts05 Jul 1938
Satis Chandra Roy Chaudhury and Another Vs Rampada Chattapadhya
Calcutta High Court · AIR 1938 Cal 861
High Courts04 Jul 1938
Hongkong and Shanghai Banking Corporation Vs Paresh Lal Roy
Calcutta High Court · AIR 1939 Cal 485
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 48
High Courts30 Jun 1938
Haji Mahomed Din Vs E.H.J. Allen
Calcutta High Court · AIR 1938 Cal 862
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts30 Jun 1938
Bharat Abhyudoy Cotton Mills Ltd. Vs Maharajadhiraj Sir Kameswar Singh and Another
Calcutta High Court · AIR 1938 Cal 745
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1
High Courts28 Jun 1938
Bimal Kumar Hui and Another Vs Sm. Purnima Dasi and Another
Calcutta High Court · AIR 1938 Cal 736
Bengal Tenancy Act, 1885 — Section 26F
High Courts28 Jun 1938
Kazi Abdul Sattar Vs Dinajpur Trading and Banking Co. Ltd. and Others
Calcutta High Court · AIR 1939 Cal 490
Provincial Insolvency Act, 1920 — Section 18, 42(1)(i), 79