High Courts28 Jun 1938
In Re: Gulabari Paliram
Calcutta High Court · AIR 1939 Cal 286
Presidency Towns Insolvency Act, 1909 — Section 36(5)
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,206 of 3,204
High Courts27 Jun 1938
Maharaj Bahadur Singh Vs Abdul Majid and Others
Calcutta High Court · AIR 1939 Cal 26
High Courts24 Jun 1938
Jagadish Prosad Basu Vs Emperor
Calcutta High Court · AIR 1938 Cal 697
Penal Code, 1860 (IPC) — Section 409
High Courts24 Jun 1938
Giridhari Lal Mundra Vs Kumar Purnendu Narayan Roy Dev Barma and Another
Calcutta High Court · AIR 1939 Cal 291
Bengal Tenancy Act, 1885 — Section 182Transfer of Property Act, 1882 — Section 106
High Courts23 Jun 1938
Ram Kishon Ram Bhakat and Another Vs Satya Narain Bhakat and Others
Calcutta High Court · AIR 1939 Cal 741
Civil Procedure Code, 1908 (CPC) — Section 102, 39Limitation Act, 1963 — Article 182(5)
High Courts21 Jun 1938
Prafulla Kumar Mukherjee and Another Vs Emperor
Calcutta High Court · AIR 1938 Cal 713
Criminal Procedure Code, 1898 (CrPC) — Section 435, 439Public Gambling Act, 1867 — Section 11
High Courts21 Jun 1938
Bhikari Charan Das Vs Sudhir Chandra Jana and Others
Calcutta High Court · AIR 1938 Cal 702
Transfer of Property Act, 1882 — Section 3
High Courts20 Jun 1938
Radha Kissen Vs Hira Lal Banjara and Another
Calcutta High Court · AIR 1939 Cal 283
Civil Procedure Code, 1908 (CPC) — Section 115, 51, 60Transfer of Property Act, 1882 — Section 130
High Courts17 Jun 1938
Mokshada Ranjan Dutta Vs Surendra Bijoy Datta
Calcutta High Court · AIR 1939 Cal 40
High Courts16 Jun 1938
Surendra Nath Sarkar and Others Vs Pyari Charan Law and Others
Calcutta High Court · AIR 1938 Cal 740
Land Acquisition Act, 1894 — Section 54
High Courts16 Jun 1938
Sishu Mohan Koyal and Others Vs Rajendra Nath Sarkar and Others
Calcutta High Court · AIR 1938 Cal 707
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts15 Jun 1938
Prohlad Chandra Farical Vs Paran Chandra Farical and Another
Calcutta High Court · AIR 1938 Cal 757
Contract Act, 1872 — Section 130
High Courts14 Jun 1938
Nirmal Chandra Banerjee Vs Jyoti Prosad Bannerjee and Others
Calcutta High Court · AIR 1938 Cal 709
High Courts08 Jun 1938Dismissed
Fazal Rahaman Mia, Mutwalli Vs Moulvi Abdul Rashid Khan and Others
Calcutta High Court · (1938) 06 CAL CK 0022
High Courts08 Jun 1938
Mt. Kulwanta Bewa and Others Vs Karam Chand Soni and Others
Calcutta High Court · AIR 1938 Cal 714
Succession Act, 1925 — Section 214
High Courts06 Jun 1938Allowed
Sm. Durgesh Nandini Dassi Vs The Bhowanipur Banking Corporation Ltd.
Calcutta High Court · (1938) 06 CAL CK 0005
High Courts03 Jun 1938Dismissed
Mahammad Eslam and Others Vs Animesh Chandra Sen Poddar and Others
Calcutta High Court · (1938) 06 CAL CK 0020
High Courts02 Jun 1938
Hrishikesh Ghose Vs R.P. Michael
Calcutta High Court · AIR 1939 Cal 45
Penal Code, 1860 (IPC) — Section 406
High Courts02 Jun 1938
Midnapore Zamindary Co. Ltd. Vs Haripada Roy and Others
Calcutta High Court · AIR 1938 Cal 681
Bengal Tenancy Act, 1885 — Section 65
High Courts02 Jun 1938
BARNES (INSPECTOR OF TAXES) Vs HUTCHINSON.
Calcutta High Court · (1939) 7 ITR 124