High Courts19 May 1938
Suresh Chandra De Vs Emperor
Calcutta High Court · AIR 1938 Cal 782
Penal Code, 1860 (IPC) — Section 381
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,208 of 3,204
High Courts19 May 1938Allowed
Ranjan Kumar Basu and Others Vs Basanta Kumar Basu and Others
Calcutta High Court · (1938) 05 CAL CK 0021
High Courts19 May 1938
Bhagwati Dasi Vs Emperor
Calcutta High Court · AIR 1938 Cal 638
Bengal Children Act, 1922 — Section 40
High Courts19 May 1938
Radhika Mohun Karmakar Vs Surendra Nath Acharji and Others
Calcutta High Court · AIR 1938 Cal 797
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 May 1938
Firm Hari Mohan Gobinda Chandra Das and Others Vs Amritalal Chaudhury and Others
Calcutta High Court · AIR 1938 Cal 665
Bengal Money Lenders Act, 1940 — Section 4
High Courts19 May 1938
Sabitribai Debi Vs Jugal Kishore Das and Others
Calcutta High Court · AIR 1938 Cal 639
Bengal Tenancy Act, 1885 — Section 106Civil Procedure Code, 1908 (CPC) — Section 11
High Courts17 May 1938
Sm. Tulsi Moni Dasi Vs Subhas Chandra Pramanik
Calcutta High Court · AIR 1938 Cal 575
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts16 May 1938
Mathuramohan Chakravarti Vs Lalmohan Chakravarti and Another
Calcutta High Court · AIR 1938 Cal 597
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts12 May 1938
INLAND REVENUE COMMISSIONERS Vs BRITISH SALMSON AERO ENGINES, LTD.
Calcutta High Court · (1939) 7 ITR 245
Finance Act, 1907 — Section 25
High Courts11 May 1938
In Re: New Ring Mills Ltd. (In Liquidation)
Calcutta High Court · AIR 1939 Cal 126
High Courts09 May 1938
Purnananda Das Gupta and Others Vs Emperor
Calcutta High Court · AIR 1939 Cal 65
Bengal Criminal Law Amendment (Supplementary) Act, 1925 — Section 4(1)
High Courts06 May 1938
Jatindra Mohan Banik and Another Vs Surendra Mohan Roy Choudhury and Others
Calcutta High Court · AIR 1938 Cal 549
Bengal Agricultural Debtors Act, 1936 — Section 34
High Courts06 May 1938
Sm. Radharani Debi Chatterjee Vs Sri Bijoy Chand Mahatab Bahadur and Another
Calcutta High Court · AIR 1939 Cal 257
Bengal Patni Taluks Regulation, 1819 — Section 5
High Courts06 May 1938
Hari Sadhan Roy and Others Vs Probhakar Ray and Others
Calcutta High Court · AIR 1939 Cal 259
Bengal Village Self-Government Act, 1919 — Section 71Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 439, 526
High Courts05 May 1938
Nirmal Kumar Bhowmik and Others Vs Emperor
Calcutta High Court · AIR 1938 Cal 551
Penal Code, 1860 (IPC) — Section 120B, 366
High Courts05 May 1938
Ram Krishna Sukul and Another Vs Ali Newaj and Another
Calcutta High Court · AIR 1938 Cal 688
Bengal Agricultural Debtors Act, 1936 — Section 40
High Courts04 May 1938
Sarifa Khatun Vs Asimannessa Bibi and Others
Calcutta High Court · AIR 1938 Cal 734
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts03 May 1938
Srish Chandra Mandal Vs Bishnu Pada Mandal, Auction-purchaser and Others
Calcutta High Court · AIR 1938 Cal 550
Bengal Tenancy Act, 1885 — Section 173, 174
High Courts28 Apr 1938
Jaharlal Mukherjee Vs Jyoti Prosad Banerjee and Others
Calcutta High Court · AIR 1938 Cal 547
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4, 151
High Courts27 Apr 1938
Sitanath Saha and Others Vs Monoranjan Roy and Others
Calcutta High Court · AIR 1939 Cal 148
Bengal Alluvial Land Act, 1920 — Section 3(1), 4(1)