High Courts14 Aug 1939
Superintendent and Remembrancer of Legal Affairs Vs L.N. Birla and Another
Calcutta High Court · AIR 1939 Cal 724
English Factory and Workshop Act, 1901 — Section 141Factories Act, 1934 — Section 24(1)(c), 32(a), 60(a)(iii)
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,190 of 3,204
High Courts14 Aug 1939
Abdul Latif Vs Abdul Gani Serang
Calcutta High Court · AIR 1939 Cal 730
Bengal Agricultural Debtors Act, 1936 — Section 34Transfer of Property Act, 1882 — Section 58
High Courts11 Aug 1939
Chatra-Serampore Co-operative Credit Society Ltd. Vs Gopal Chandra Mitra and Others
Calcutta High Court · AIR 1940 Cal 198
Co-operative Societies Act, 1912 — Section 43
High Courts11 Aug 1939
Abu Shahid Vs Abdul Hoque Dobhash and Another
Calcutta High Court · AIR 1940 Cal 363
Partnership Act, 1932 — Section 4
High Courts10 Aug 1939
Gokul Chandra Das Vs Manager of Baniachong Mozumdari Ward Estate
Calcutta High Court · AIR 1939 Cal 720
Civil Procedure Code, 1908 (CPC) — Section 2(17)(g), 80
High Courts10 Aug 1939
In Re: Sm. Ashalata Dassi
Calcutta High Court · AIR 1940 Cal 217
Married Womens Property Act, 1874 — Section 6
High Courts10 Aug 1939
Jnan Kumar Das Vs Ram Kumar Das and Others
Calcutta High Court · AIR 1940 Cal 264
Succession Act, 1925 — Section 300, 301
High Courts09 Aug 1939
Dinabandhu Roy Brajaraj Saha, Firm Vs Sarala Sundari Dassya
Calcutta High Court · AIR 1940 Cal 296
Succession Act, 1925 — Section 283(1)(c)
High Courts07 Aug 1939
Bisweswar Banerjee and Others Vs Naba Kumar Singh Dudhoria and Others
Calcutta High Court · AIR 1940 Cal 16
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 96Limitation Act, 1963 — Article 11
High Courts04 Aug 1939
Kamal Bros. (1937), Ltd. Vs Sunil Kumar Chatterjee and Others
Calcutta High Court · AIR 1940 Cal 488
Companies Act, 1956 — Section 195
High Courts04 Aug 1939
Prafulla Kumar Maity and Others Vs Uday Chandra Pradhan and Others
Calcutta High Court · AIR 1939 Cal 736
Bengal Tenancy Act, 1885 — Section 26G
High Courts03 Aug 1939
Secretary of State Vs Shyamapada Banerjee
Calcutta High Court · AIR 1940 Cal 56
Calcutta Improvement Act, 1911 — Section 77Land Acquisition Act, 1894 — Section 11
High Courts03 Aug 1939
Profulla Chandra Gangopadhaya Vs Raj Mohan Das
Calcutta High Court · AIR 1940 Cal 81
Bengal Tenancy (Amendment) Act, 1938 — Section 26F, 26P
High Courts03 Aug 1939
Raja Sarat Chandra Roy Chaudhury Bahadur Vs Arjun Mandal
Calcutta High Court · AIR 1939 Cal 742
Bengal Tenancy Act, 1885 — Section 145, 187
High Courts03 Aug 1939
Secretary of State Vs District Board
Calcutta High Court · AIR 1939 Cal 758
Bengal Local Self-Government Act, 1885 — Section 73, 75Bengal Tenancy Act, 1885 — Section 106Civil Procedure Code, 1908 (CPC) — Section 80
High Courts02 Aug 1939
Ranada Kishore Roy Vs Swarnamoyee Debi Roy
Calcutta High Court · AIR 1940 Cal 33
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, 54
High Courts01 Aug 1939
Rai Br. Pannalal and Others Vs Lala Hansraj Gupta and Others
Calcutta High Court · AIR 1940 Cal 236
Civil Procedure Code, 1908 (CPC) — Section 92Succession Act, 1925 — Section 63
High Courts01 Aug 1939
Bijaynagar Tea Co. Ltd. Vs Indian Tea Licensing Committee
Calcutta High Court · AIR 1940 Cal 406
Tea Control Act, 1933 — Section 23
High Courts01 Aug 1939
Sheikh Nizamuddin Vs Corporation of Calcutta
Calcutta High Court · AIR 1940 Cal 11
Calcutta Municipal Act, 1923 — Section 319, 363, 363(1)
High Courts31 Jul 1939
Nathmull Bhuturia Vs Golam Jabbar Mia Mutwalli Kulpara Jabed Musjid
Calcutta High Court · AIR 1940 Cal 273
Bengal Agricultural Debtors Act, 1936 — Section 34Civil Procedure Code, 1908 (CPC) — Section 26