High Courts10 Jul 1939
Khirode C. Ghose and Others Vs Narendra N. Sanyal and Others
Calcutta High Court · AIR 1939 Cal 599
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,192 of 3,204
High Courts10 Jul 1939
Niharendu Dutt Majumdar and Others Vs Emperor
Calcutta High Court · AIR 1939 Cal 703
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 188
High Courts07 Jul 1939
Monindra Mohan Banerjee and Others Vs Shamnagar Jute Factory Co. Ltd. and Another
Calcutta High Court · AIR 1939 Cal 699
Bengal Municipal Act, 1932 — Section 501, 535
High Courts07 Jul 1939
Narendra Nath Dutta Vs Alanga Sundari Dasya
Calcutta High Court · AIR 1939 Cal 754
Bengal Tenancy Act, 1885 — Section 148A, 160, 167, 48G, 65
High Courts06 Jul 1939
Jaikarandas Agarwalla and Another Vs Protapsing Agarwalla and Another
Calcutta High Court · AIR 1940 Cal 189
Evidence Act, 1872 — Section 71
High Courts05 Jul 1939
Wan Ten Lang Vs Collector of Customs
Calcutta High Court · AIR 1940 Cal 174
Sea Customs Act, 1878 — Section 32Specific Relief Act, 1877 — Section 45
High Courts04 Jul 1939
Superintendent and Remembrancer of Legal Affairs Vs Kshitish Chandra Banerjee
Calcutta High Court · AIR 1939 Cal 667
Bengal Food Adulteration Act, 1919 — Section 21(6)Criminal Procedure Code, 1898 (CrPC) — Section 417Sale of Food and Drugs Act, 1875 — Section 6
High Courts04 Jul 1939
Kamakshya Prosad Dalal and Another Vs Emperor
Calcutta High Court · AIR 1939 Cal 657
Evidence Act, 1872 — Section 3, 32Penal Code, 1860 (IPC) — Section 109, 181
High Courts04 Jul 1939
Manmatha Pal Choudhury and Others Vs Sarada Prosad Nath and Others
Calcutta High Court · AIR 1939 Cal 651
Civil Procedure Code, 1908 (CPC) — Section 39, 47
High Courts04 Jul 1939
Annda Prosad Talukdar and Others Vs Ramjan Sarkar
Calcutta High Court · AIR 1940 Cal 6
Bengal Tenancy Act, 1885 — Section 146A, 26A, 26B, 87, 88
High Courts03 Jul 1939
Murari Ram Dass Vs Rasik Lal Bhadra and Others
Calcutta High Court · AIR 1940 Cal 159
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5(3), 47
High Courts03 Jul 1939
Radhashyam Choudhury and Others Vs Gourinath Roy and Others
Calcutta High Court · AIR 1940 Cal 9
Bengal Tenancy Act, 1885 — Section 148B
High Courts30 Jun 1939
Smt. Lakshmi Debi Vs Lala Hansraj Gupta and Others
Calcutta High Court · AIR 1940 Cal 377
Succession Act, 1925 — Section 210
High Courts29 Jun 1939
Anil Kumar Roy Chaudhury and Others Vs Ahammed Ali Sarkar and Others
Calcutta High Court · AIR 1940 Cal 23
Bengal Tenancy Act, 1885 — Section 174
High Courts27 Jun 1939Dismissed
F. Karim Vs Indian Tea Licensing Committee
Calcutta High Court · (1939) 06 CAL CK 0024
High Courts27 Jun 1939
Rameswar Marwari Vs Amar Nath Sinha
Calcutta High Court · AIR 1940 Cal 76
Calcutta Municipal Act, 1923 — Section 406, 407, 48B
High Courts26 Jun 1939
Maharaja Srish Chandra Nandy Vs Rai Harendra Lal Roy Choudhury Bahadur and Others
Calcutta High Court · AIR 1940 Cal 19
High Courts26 Jun 1939
Kazi Ali Haidar Vs Upendra Nath Kundu
Calcutta High Court · AIR 1939 Cal 662
Bengal Municipal Act, 1932 — Section 29
High Courts21 Jun 1939
Surendra Nath Ghosh Vs Surendra Nath Jordar and Others
Calcutta High Court · AIR 1939 Cal 593
Bengal Tenancy Act, 1885 — Section 22
High Courts21 Jun 1939
Sripat Singh Dugar Vs Rani Mohini Sundari and Another
Calcutta High Court · AIR 1939 Cal 626
Guardians and Wards Act, 1890 — Section 39