High Courts27 Jul 1939
Krishna Kahar Vs Emperor
Calcutta High Court · AIR 1940 Cal 182
Penal Code, 1860 (IPC) — Section 379
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,191 of 3,204
High Courts26 Jul 1939
Mrs. W. Waugh Vs Emperor
Calcutta High Court · AIR 1940 Cal 59
Penal Code, 1860 (IPC) — Section 352, 504
High Courts25 Jul 1939
Srikissen Khanna and Others Vs Tarachand Ghanashyamdas
Calcutta High Court · AIR 1940 Cal 228
Limitation Act, 1963 — Section 2(8)
High Courts24 Jul 1939
Fateh Chand Mahesri Vs Akimuddin Choudhury and Others
Calcutta High Court · AIR 1940 Cal 265
High Courts24 Jul 1939
Kishori Mohan Banik and Others Vs Maijannessa Bibi and Others
Calcutta High Court · AIR 1939 Cal 719
Bengal Tenancy Act, 1885 — Section 26GCivil Procedure Code, 1908 (CPC) — Section 115
High Courts19 Jul 1939
Chatra Serampore Co-operative Credit Society Ltd. Vs Bijay Krishna De and Others
Calcutta High Court · AIR 1940 Cal 162
Co-operative Societies Act, 1912 — Section 43
High Courts19 Jul 1939
Kumar Narendra Nath Roy Vs Midnapore Zamindary Co. Ltd.
Calcutta High Court · AIR 1940 Cal 115
Bengal Land Eevenue Sales Act, 1859 — Section 10Bengal Land Revenue Sales Act, 1859 — Section 13, 6
High Courts18 Jul 1939
Digambar Ponda and Another Vs Satish Chandra Das
Calcutta High Court · AIR 1939 Cal 717
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts18 Jul 1939
Sk. Ahamed Chhobahan Chaudhury and Others Vs Maulvi Sultan Ahammed Mia and Others
Calcutta High Court · AIR 1940 Cal 322
Evidence Act, 1872 — Section 114
High Courts17 Jul 1939
Shamsunnessa Khatun Vs Mir Abdul Mannaf
Calcutta High Court · AIR 1940 Cal 95
Penal Code, 1860 (IPC) — Section 498
High Courts14 Jul 1939
Bharat Bandhu Chattopadhya Vs Ranendra Kumar Dutta and Others
Calcutta High Court · AIR 1939 Cal 752
Public Demands Recovery Act — Section 20
High Courts14 Jul 1939
Bhusan Chandra Das Vs Manujendra Dutt Chowdury and Others
Calcutta High Court · AIR 1940 Cal 148
High Courts14 Jul 1939
Umesh Chandra Banikya and Others Vs Bharat Kumar Shabasundar and Others
Calcutta High Court · AIR 1940 Cal 5
Civil Procedure Code, 1908 (CPC) — Section 47, 60
High Courts13 Jul 1939
Chaudhury Bejoy Krishna Deb Vs Thakur Shyam Narain Singh
Calcutta High Court · AIR 1940 Cal 30
Cattle Trespass Act, 1871 — Section 31Criminal Procedure Code, 1898 (CrPC) — Section 438, 523
High Courts13 Jul 1939
In Re: Trust for Zebunnessa Khatoon
Calcutta High Court · AIR 1940 Cal 169
Married Womens Property Act, 1874 — Section 6
High Courts12 Jul 1939
Jinatulla Sarkar Vs Tamijuddin Munshi
Calcutta High Court · AIR 1940 Cal 194
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts12 Jul 1939
Meah Kha and Another Vs Serajuddin Sardar Naib Motwalli
Calcutta High Court · AIR 1940 Cal 65
Bengal Tenancy Act, 1885 — Section 157
High Courts12 Jul 1939
Sreenarain Kayan Vs Bhagwandas Churiwalla
Calcutta High Court · AIR 1940 Cal 210
Limitation Act, 1963 — Section 19
High Courts11 Jul 1939
In Re: Happy India Insurance Co. Ltd.
Calcutta High Court · AIR 1940 Cal 164
Companies Act, 1956 — Section 103, 38