High Courts21 Jun 1939
MOOLJI SICKA and CO., IN RE.
Calcutta High Court · (1939) 7 ITR 493
Income Tax Act, 1922 — Section 2(1)
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,193 of 3,204
High Courts20 Jun 1939
In Re: Igustins Rohdirick
Calcutta High Court · AIR 1940 Cal 192
Pensions Act, 1871 — Section 12
High Courts15 Jun 1939
Emperor Vs Makhan Lal Dutt and Others
Calcutta High Court · AIR 1940 Cal 167
Criminal Procedure Code, 1898 (CrPC) — Section 162Evidence Act, 1872 — Section 163
High Courts15 Jun 1939
Dharanidhar Mandal Vs Nitya Gopal Dutta and Others
Calcutta High Court · AIR 1939 Cal 732
High Courts13 Jun 1939
Seshaingar Rajagopalan Vs Unique Assurance Co. Ltd.
Calcutta High Court · AIR 1940 Cal 373
High Courts12 Jun 1939
Harnarain Misra Vs Kanhaiyalal Lohawalla and Another
Calcutta High Court · AIR 1940 Cal 166
Companies Act, 1956 — Section 171
High Courts09 Jun 1939
Emperor Vs Bande Ali Sheikh and Others
Calcutta High Court · AIR 1940 Cal 163
Criminal Procedure Code, 1898 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 188, 379
High Courts07 Jun 1939
Star Trading and Investment Ltd. Vs Ashutosh Mukherjee and Others
Calcutta High Court · AIR 1939 Cal 627
Suits Valuation Act, 1887 — Section 9
High Courts06 Jun 1939
Comilla Electric Supply Ltd. Vs East Bengal Bank Ltd. and Others
Calcutta High Court · AIR 1939 Cal 669
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 18
High Courts05 Jun 1939
Promatha Nath Pramanick Vs Nirode Chandra Ghose
Calcutta High Court · AIR 1940 Cal 187
Income Tax Act, 1922 — Section 54
High Courts05 Jun 1939
PROMATHA NATH PRAMANICK Vs NIRODE CHANDRA GHOSE.
Calcutta High Court · (1939) 7 ITR 570
Evidence Act, 1872 — Section 74Income Tax Act, 1922 — Section 54
High Courts02 Jun 1939
Punjab National Bank Vs Balikram Kissenchand and Others
Calcutta High Court · AIR 1940 Cal 225
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 41
High Courts02 Jun 1939
Tarak Nath Kundu Vs Panchanon Dutt
Calcutta High Court · AIR 1939 Cal 564
Bengal Agricultural Debtors Act, 1936 — Section 34
High Courts01 Jun 1939
Somorendra Nath Mitter and Another Vs Ashutosh Roy and Others
Calcutta High Court · AIR 1939 Cal 588
Civil Procedure Code, 1908 (CPC) — Section 39
High Courts01 Jun 1939
Mathuraprosad Rajgharia and Others Vs Bhusan Chandra Das and Another
Calcutta High Court · AIR 1940 Cal 399
Provincial Small Cause Courts Act, 1887 — Section 23
High Courts30 May 1939
Raghupati Dutt and Others Vs Ram Gopal Dutt and Others
Calcutta High Court · AIR 1939 Cal 557
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts29 May 1939
Sm. Hemangini Dassee Vs Sm. Sarnalatika Dassee
Calcutta High Court · AIR 1940 Cal 227
High Courts24 May 1939
Mukundalal Pakrashi Vs Prokash Chandra Pakrashi and Another
Calcutta High Court · AIR 1939 Cal 739
High Courts24 May 1939
Rajendra Nath Nag and Others Vs Ashalata Devi Mukhopadhya
Calcutta High Court · AIR 1940 Cal 86
Bengal Tenancy Act, 1885 — Section 26JRegistration Act, 1908 — Section 23
High Courts24 May 1939
Sreematy Bajroga Khatun and Others Vs Province of Bengal and Others
Calcutta High Court · AIR 1940 Cal 113
Bengal Tenancy Act, 1885 — Section 146A, 184Civil Procedure Code, 1908 (CPC) — Order 8 Rule 2Limitation Act, 1963 — Section 29