High Courts20 Dec 1939
In re: P.C. Mullick and D.C. Aich
Calcutta High Court · AIR 1940 Cal 520
Income Tax Act, 1961 — Section 34
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,188 of 3,204
High Courts20 Dec 1939Dismissed
Nagendra Nath Roy Vs Dinendra Nath Roy and Others
Calcutta High Court · (1939) 12 CAL CK 0005
High Courts20 Dec 1939
P. C. MALLICK AND D. C. AICH, IN RE.
Calcutta High Court · (1940) 8 ITR 236
Income Tax Act, 1922 — Section 34Income Tax Act, 1961 — Section 40
High Courts20 Dec 1939
Indu Bhusan Sen and Another Vs Kiron Chandra Sen and Others
Calcutta High Court · AIR 1940 Cal 376
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts19 Dec 1939
Kaniram Malpani, Managing Member of Magniram Kishenlal Firm Vs Parmananda Tewari and Others
Calcutta High Court · AIR 1940 Cal 528
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts18 Dec 1939
Municipal Commissioners Vs Gangamani Chaudhurani
Calcutta High Court · AIR 1940 Cal 153
Bengal Municipal Act, 1932 — Section 15, 535Civil Procedure Code, 1908 (CPC) — Section 87
High Courts15 Dec 1939
Ali Ahammad Vs Abdul Gani Mia and Others
Calcutta High Court · AIR 1940 Cal 441
Bengal Tenancy Act, 1885 — Section 48C(c)
High Courts15 Dec 1939
District Board and Another Vs Moulvi Emdadal Hoque and Others
Calcutta High Court · AIR 1940 Cal 305
Bengal Village Self-Government Act, 1919 — Section 16
High Courts08 Dec 1939
Jhirighat Native Tea Co. Ltd. Vs B. Gupta
Calcutta High Court · AIR 1940 Cal 220
Companies Act, 1956 — Section 152
High Courts07 Dec 1939
BRITON FERRY STEEL CO. Vs BARRY (INSPECTOR OF TAXES).
Calcutta High Court · (1941) 9 ITR 122
Finance Act, 1926 — Section 32(1), 32(2)
High Courts06 Dec 1939
Madan Lal Jhunjhunwalla Vs H.H. the Nawab Sayed Reza Ali Khan Bahadur Mustaid Jung
Calcutta High Court · AIR 1940 Cal 244
Civil Procedure Code, 1908 (CPC) — Section 86(1)
High Courts06 Dec 1939
Audh Behari Bhakat and Others Vs Akshay Kumar Dutta
Calcutta High Court · AIR 1940 Cal 211
Bengal Money Lenders Act, 1940 — Section 3
High Courts05 Dec 1939
Debendra Nath Majhi and Another Vs Sarat Chandra Nayak and Others
Calcutta High Court · AIR 1940 Cal 460
Bengal Tenancy Act, 1885 — Section 18, 26G
High Courts04 Dec 1939
Dilip Kumar Dutta Gupta and Others Vs Sridhar Dalui and Another
Calcutta High Court · AIR 1940 Cal 110
Cess Act, 1880 — Section 99
High Courts01 Dec 1939
Joy Durga Dassi and Others Vs Maharaj Kumar Sourish Chandra Roy Bahadur
Calcutta High Court · AIR 1940 Cal 215
Cess Act, 1880 — Section 99Public Demands Recovery Act — Section 6
High Courts30 Nov 1939
Manindra Chandra Pal Chowdhury and Others Vs Baramdi and Others
Calcutta High Court · AIR 1940 Cal 400
High Courts30 Nov 1939
Baroda Kanta Deba Sarma Deka Bardeori and Others Vs Bangshi Nath Deba Sarma Bidhipathak Bardeori and Others
Calcutta High Court · AIR 1940 Cal 269
High Courts28 Nov 1939
Gadadhar Mandal and Others Vs Chintamoni Das
Calcutta High Court · AIR 1940 Cal 210a
Bengal Tenancy Act, 1885 — Section 26G
High Courts28 Nov 1939
Sarat Chandra Chakraburty Vs Sashi Bhusan Manna and Others
Calcutta High Court · AIR 1940 Cal 111
Bengal Tenancy Act, 1885 — Section 26GCivil Procedure Code, 1908 (CPC) — Section 115
High Courts28 Nov 1939
Sachi Nandan Piri Vs Chairman Midnapore District Board
Calcutta High Court · AIR 1940 Cal 213
Bengal Food Adulteration Act, 1919 — Section 21, 6