High Courts26 Jan 1940
Tahsinuddin Ahmad and Others Vs Emperor
Calcutta High Court · AIR 1940 Cal 250
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 147
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,187 of 3,204
High Courts25 Jan 1940
Pulin Krishna Mukherjee Vs Adya Nath Mukherjee and Others
Calcutta High Court · AIR 1941 Cal 98
High Courts25 Jan 1940
Mittulal Singhania and Others Vs Pursotome Debi Bagla
Calcutta High Court · AIR 1940 Cal 385
Specific Relief Act, 1877 — Section 54
High Courts24 Jan 1940
S. Huda and Another Vs Ali Hussain M. Iqbal
Calcutta High Court · AIR 1940 Cal 367
Criminal Procedure Code, 1898 (CrPC) — Section 179Penal Code, 1860 (IPC) — Section 409
High Courts24 Jan 1940
Tripura Charan Chowdhury Vs Nikunja Behari Chowdhury and Others
Calcutta High Court · AIR 1940 Cal 380
Contract Act, 1872 — Section 19Letters Patent Act, 1865 — Section 15Transfer of Property Act, 1882 — Section 55(5)(b)
High Courts24 Jan 1940
Bahadurmull Chowdhury and Others Vs Nagarmull Madangopal and Others
Calcutta High Court · (1940) 01 CAL CK 0001
High Courts19 Jan 1940
Nidhusudan Mukherjee and Others Vs Smt. Bibhabati Debi and Others
Calcutta High Court · AIR 1940 Cal 395
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts19 Jan 1940
Birendra Nath Basu Thakur and Another Vs Surendra Kumar Basu Thakur and Others
Calcutta High Court · AIR 1940 Cal 260
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts16 Jan 1940
Mahesh Chandra Dhupi and Others Vs Emperor
Calcutta High Court · AIR 1940 Cal 449
Penal Code, 1860 (IPC) — Section 192, 193
High Courts16 Jan 1940
Nafar Chandra Sardar and Others Vs Kali Pada Das
Calcutta High Court · AIR 1940 Cal 257
Bengal Agricultural Debtors Act, 1936 — Section 34, 8Civil Procedure Code, 1908 (CPC) — Section 115, 47
High Courts12 Jan 1940
Hari Pada Mukherjee and Others Vs Elokeshi Devi for self and Shebait Sri Iswar Sridhar Jiu Thakur and Others
Calcutta High Court · AIR 1940 Cal 254
Transfer of Property Act, 1882 — Section 123, 53A
High Courts12 Jan 1940
Gopendra Narain Dhar Vs Radha Krishna Dhar and Another
Calcutta High Court · AIR 1940 Cal 224
High Courts12 Jan 1940
Nalini Nath Mallik Thakur Vs Radhashyam Marwari and Others
Calcutta High Court · AIR 1940 Cal 482
Court Fees Act, 1870 — Section 7(iv)(c)Suits Valuation Act, 1887 — Section 9
High Courts11 Jan 1940
Daragali Miah Vs Emperor
Calcutta High Court · AIR 1940 Cal 328
Criminal Procedure Code, 1898 (CrPC) — Section 242
High Courts09 Jan 1940
Sukumar Chandra Mukherjee and Another Vs Nagendrabala Dasi
Calcutta High Court · AIR 1940 Cal 393
Evidence Act, 1872 — Section 13
High Courts09 Jan 1940
Abual Kasim Vs Smt. Jamila Khatun Bibi and Others
Calcutta High Court · AIR 1940 Cal 251
High Courts05 Jan 1940
Maharaja Srish Chandra Nandy and Another Vs Supravat Chandra and Others
Calcutta High Court · AIR 1940 Cal 337
Civil Procedure Code, 1908 (CPC) — Section 75Contract Act, 1872 — Section 23Specific Relief Act, 1877 — Section 11
High Courts04 Jan 1940
Hajee Adam Abdul Shakoor Vs Ali Mahomed Ebrahim Shakoor and Others
Calcutta High Court · AIR 1941 Cal 236
Judicature (Consolidation) Act, 1925 — Section 41
High Courts21 Dec 1939Dismissed
Suprokash Das Vs The Indian Tea Licensing Committee
Calcutta High Court · (1939) 12 CAL CK 0002