High Courts18 Mar 1940
Nowranga Lal Marwari Vs Chairman, Midnapore Municipality
Calcutta High Court · AIR 1940 Cal 324
Bengal Food Adulteration Act, 1919 — Section 21, 6(1)
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,185 of 3,204
High Courts14 Mar 1940
Hrishikesh Dutt Vs Municipal Commissioner
Calcutta High Court · AIR 1940 Cal 292
Calcutta Municipal Act, 1923 — Section 365(1), 488
High Courts13 Mar 1940
Maharaj Bahadur Singh Vs Taj Bahadur Singh
Calcutta High Court · AIR 1940 Cal 416
High Courts12 Mar 1940
Surendra Nath Basu Vs Radharani Debi and Others
Calcutta High Court · AIR 1940 Cal 317
High Courts11 Mar 1940
Prafulla Kumar Mitra Vs Dhirendra Lal Dutt and Others
Calcutta High Court · AIR 1940 Cal 284
High Courts10 Mar 1940
Sm. Gangamoyer Dey Vs Manindra Chandra Nundy
Calcutta High Court · (1940) 03 CAL CK 0006
High Courts08 Mar 1940
Moslem Khalifa Vs Emperor
Calcutta High Court · AIR 1940 Cal 350
Penal Code, 1860 (IPC) — Section 324, 99
High Courts07 Mar 1940
Taser Pramanik and Others Vs Emperor
Calcutta High Court · AIR 1940 Cal 391
Penal Code, 1860 (IPC) — Section 366, 498
High Courts07 Mar 1940
Asia Khatun Vs Amarendra Nath Basu
Calcutta High Court · AIR 1940 Cal 578
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts06 Mar 1940
Mir Akhatar Hossain Vs Gurupada Haldar and Another
Calcutta High Court · AIR 1940 Cal 560
Court Fees Act, 1870 — Section 8C
High Courts05 Mar 1940
Akshoy Kumar Saha Vs Naba Kumar Singh Dhuduria
Calcutta High Court · AIR 1940 Cal 346
Criminal Procedure Code, 1898 (CrPC) — Section 517Penal Code, 1860 (IPC) — Section 408
High Courts04 Mar 1940
Tolaram Champalal Vs Jewanram Gangaram
Calcutta High Court · AIR 1941 Cal 39
Arbitration Act, 1940 — Section 19
High Courts03 Mar 1940
MANAGER, RADHIKA MOHAN ROY WARDS ESTATE, IN RE.
Calcutta High Court · (1940) 8 ITR 460
Bengal Tenancy Act, 1885 — Section 153, 3(5), 67
High Courts02 Mar 1940
MUSSAMMAT HASHEN BANU BIBI and OTHERS Vs COMMISSIONER OF INCOME TAX, BENGAL.
Calcutta High Court · (1940) 8 ITR 482
Income Tax Act, 1961 — Section 66(2), 66(3)
High Courts01 Mar 1940
Hari Charan Kundu Vs Kaushi Charan Dey
Calcutta High Court · AIR 1940 Cal 286
Criminal Procedure Code, 1898 (CrPC) — Section 195, 439Penal Code, 1860 (IPC) — Section 193, 465, 467, 471
High Courts29 Feb 1940
Sri Narayan and Another Vs Mohammad Abu Saleh
Calcutta High Court · AIR 1940 Cal 351
Penal Code, 1860 (IPC) — Section 109, 28, 478, 486
High Courts28 Feb 1940
Jitendra Mullick and Another Vs Haji Hafiz Alla Bux
Calcutta High Court · AIR 1941 Cal 122
Civil Procedure Code, 1908 (CPC) — Section 55(4)
High Courts27 Feb 1940
Superintendent and Remembrancer of Legal Affairs Vs Jadu Nath Roy
Calcutta High Court · AIR 1940 Cal 274
Criminal Procedure Code, 1898 (CrPC) — Section 197
High Courts26 Feb 1940Dismissed
Saju Bibi Vs Muksed Mollah
Calcutta High Court · (1940) 02 CAL CK 0025
High Courts26 Feb 1940
Corporation of Calcutta Vs Bengal Dooars Railway Co. Ltd.
Calcutta High Court · AIR 1940 Cal 531
Calcutta Municipal Act, 1923 — Section 175, 492