High Courts25 Apr 1940
Pyari Mohan Manjhi and Another Vs Moulvi Hashan Ali Khan Armanali Khan and Others
Calcutta High Court · AIR 1941 Cal 251
Bengal Agricultural Debtors Act, 1936 — Section 55Civil Procedure Code, 1908 (CPC) — Section 151, 47
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,183 of 3,204
High Courts24 Apr 1940
Gadadhar Chowdhury and Others Vs Sarat Chandra Chakravarty and Others
Calcutta High Court · AIR 1941 Cal 193
Evidence Act, 1872 — Section 13
High Courts23 Apr 1940
Fazlur Rahman Sarkar and Another Vs Atal Behary Ghose
Calcutta High Court · AIR 1941 Cal 123
Penal Code, 1860 (IPC) — Section 379
High Courts22 Apr 1940
Harendra Prosad Bagchi Vs Emperor
Calcutta High Court · AIR 1940 Cal 461
Penal Code, 1860 (IPC) — Section 376
High Courts22 Apr 1940
The Dependents of Rahim Bux Vs James Finlay and Co. Ltd.
Calcutta High Court · AIR 1940 Cal 580
Workmens Compensation Act, 1923 — Section 19(2)
High Courts22 Apr 1940
Mahammad Ali Vs Dinesh Chandra Roy Choudhury and Others
Calcutta High Court · AIR 1940 Cal 417
Provincial Insolvency Act, 1920 — Section 53
High Courts22 Apr 1940
In Re: East Bengal Sugar Mills Ltd. (In Liquidation)
Calcutta High Court · AIR 1941 Cal 143
Companies Act, 1956 — Section 156
High Courts18 Apr 1940
Sm. Jarimon Khatoon (Chowdhurani) Vs Secretary of State and Another
Calcutta High Court · AIR 1940 Cal 451
Court Fees Act, 1870 — Article 5, 8C
High Courts18 Apr 1940
Emperor Vs Gobinda Chandra Das and Another
Calcutta High Court · AIR 1940 Cal 586
High Courts17 Apr 1940
Emperor Vs Jit Lal Bahadur
Calcutta High Court · AIR 1940 Cal 378
Criminal Procedure Code, 1898 (CrPC) — Section 307, 342
High Courts17 Apr 1940
Khurshed Ahmed and Others Vs Amanulla
Calcutta High Court · AIR 1940 Cal 405
Bengal Agricultural Debtors Act, 1936 — Section 49Criminal Procedure Code, 1898 (CrPC) — Section 197(1)Penal Code, 1860 (IPC) — Section 109, 161
High Courts17 Apr 1940
Srimatya Gayamani Bewa Vs Dharanidhar Jana Panchanan Jana
Calcutta High Court · AIR 1940 Cal 544
Bengal Tenancy Act, 1885 — Section 26G
High Courts16 Apr 1940
Prafulla Chandra Gope Vs Soaru Mahammad and Others
Calcutta High Court · AIR 1940 Cal 499
Bengal Tenancy Act, 1885 — Section 26G(5)
High Courts16 Apr 1940
Rani Basanta Kumari Dasi Singha and Others Vs Jnanendra Nath Ghosh and Others
Calcutta High Court · AIR 1940 Cal 539
Evidence Act, 1872 — Section 35
High Courts16 Apr 1940
Iswar Chandra Saha and Another Vs Chulo Garo and Others
Calcutta High Court · AIR 1940 Cal 375
Court Fees Act, 1870 — Section 7(5)(a)
High Courts16 Apr 1940
Sashi Bhusan De Sarkar and Another Vs Ful Khan
Calcutta High Court · AIR 1940 Cal 454
Bengal Agricultural Debtors Act, 1936 — Section 54Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts15 Apr 1940
Bhutnath Janan and Another Vs Gopal Prosad Sahu through Sm. Kamini Dei
Calcutta High Court · AIR 1940 Cal 436
Bengal Tenancy Act, 1885 — Section 26G(5)Transfer of Property Act, 1882 — Section 62(b)
High Courts15 Apr 1940
Abhoy Charan Malo and Another Vs Harendra Chandra Mandal and Others
Calcutta High Court · AIR 1940 Cal 437
Bengal Tenancy Act, 1885 — Section 26G(5)
High Courts15 Apr 1940
Khoaj Jamadar Vs Abdul Sobhan Khan Jalkadar Khan
Calcutta High Court · AIR 1940 Cal 426
Bengal Tenancy Act, 1885 — Section 26(G)(5)Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 58(b), 58(d), 68