High Courts27 Aug 1941
Aniruddha Mitra Vs Official Receiver, Alipur Judge''s Court and Others
Calcutta High Court · AIR 1942 Cal 241
Provincial Insolvency Act, 1920 — Section 4
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,162 of 3,204
High Courts27 Aug 1941
Navajiban Insurance Co. Ltd. Vs Superintendent of Insurance, Government of India, Department of Commerce
Calcutta High Court · AIR 1942 Cal 294
Insurance Act, 1938 — Section 9
High Courts26 Aug 1941
Bhupendra Nath Dutt Vs Debendra Nath Ash and Another
Calcutta High Court · AIR 1942 Cal 370
Bengal Money Lenders Act, 1940 — Section 36, 36(5)
High Courts21 Aug 1941
Balchand Prohit Vs Sir Bejoychand Mahtab Maharajadhiraj of Burdwan
Calcutta High Court · AIR 1942 Cal 606
Limitation Act, 1963 — Section 5
High Courts21 Aug 1941
Biswa Nath Jana Vs Bhupendra Nath Ghosh and Others
Calcutta High Court · (1941) 08 CAL CK 0017
High Courts21 Aug 1941Dismissed
Bepin Chandra Saha Roy and Others Vs Kailesh Chandra Malo and Others
Calcutta High Court · (1941) 08 CAL CK 0016
High Courts21 Aug 1941
Debendra Nath Biswas and Another Vs Umesh Chandra Mondal and Others
Calcutta High Court · AIR 1942 Cal 513
High Courts20 Aug 1941
Sitaram Bhattacharjee Vs Pancha Muchi
Calcutta High Court · AIR 1942 Cal 229
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1
High Courts19 Aug 1941
Bibhuti Bhusan Das Vs Shebait of Sri Sri Radha Ballav Jiu Thakur Maharajadhiraj Sir Bejoy Chand Mahatap of Burdwan
Calcutta High Court · AIR 1942 Cal 481
Bengal Agricultural Debtors Act, 1936 — Section 34Bengal Tenancy Act, 1885 — Section 165(1)
High Courts19 Aug 1941
Mohini Mohan Roy Chowdhury and Others Vs Rai Ashutosh Ghose Bahadur and Another
Calcutta High Court · AIR 1942 Cal 367
Bengal Money Lenders Act, 1940 — Section 2(8), 30, 34
High Courts12 Aug 1941
Nabakumar Singh Dhudhuria and Another Vs Maharaja Jogindra Nath Roy
Calcutta High Court · AIR 1942 Cal 324
Bengal Money Lenders Act, 1940 — Section 22(2), 36Civil Procedure Code, 1908 (CPC) — Section 47
High Courts12 Aug 1941
In Re: Tilak Chand Koyal
Calcutta High Court · AIR 1942 Cal 342a
Presidency Towns Insolvency Act, 1909 — Section 55
High Courts11 Aug 1941
Raj Mohan Saha Vs Jogendra Nath Sarkar and Others
Calcutta High Court · AIR 1942 Cal 353
Bengal Tenancy Act, 1885 — Section 48D, 48D(ii), 75A
High Courts11 Aug 1941
Probodh Chandra Haldar and Another Vs Bani Charan Kundu and Others
Calcutta High Court · (1941) 08 CAL CK 0031
High Courts11 Aug 1941
Radha Charan Saha Vs Sree Sree Iswar Joykali Bigraha represented by Shebaits Mukunda Kumar Choudhury and Others
Calcutta High Court · AIR 1942 Cal 295
High Courts11 Aug 1941Dismissed
Surendra Nath Roy and Another Vs Hrishikesh Saha
Calcutta High Court · (1941) 08 CAL CK 0018
High Courts11 Aug 1941
Bibi Sakina Khatoon Vs Kshirode Chandra Manna and Others
Calcutta High Court · AIR 1942 Cal 173
High Courts11 Aug 1941
Masrab Khan Vs Debnath Mali alias Abhu Mali and Others
Calcutta High Court · AIR 1942 Cal 321
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 13(2)Civil Procedure Code, 1908 (CPC) — Section 150, 37(b), 47
High Courts08 Aug 1941
Raj Kumari Prafulla Nalini Dassi and Another Vs Nrishingha Kumari Dasi and Others
Calcutta High Court · AIR 1942 Cal 255
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts08 Aug 1941
Probodh Mohan Goswami Vs Lalit Mohan Dey
Calcutta High Court · AIR 1942 Cal 65
Bengal Money Lenders Act, 1940 — Section 36