High Courts05 Dec 1941
Bimal Protiva Debi Vs Emperor
Calcutta High Court · AIR 1942 Cal 464
Government of India Act, 1935 — Section 102
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,160 of 3,204
High Courts04 Dec 1941
Sashi Sekhar Bose Vs Province of Bengal and Others
Calcutta High Court · AIR 1943 Cal 65
Bengal Local Self-Government Act, 1885 — Section 138a
High Courts02 Dec 1941
Surendra Nath Das Gupta Vs Abdul Jalil Laskar and Others
Calcutta High Court · AIR 1942 Cal 354
High Courts02 Dec 1941Allowed
Probhati Debi and Others Vs Tarak Nath Kundu and Others
Calcutta High Court · (1941) 12 CAL CK 0023
High Courts01 Dec 1941
Surendra Kumar Basu Vs District Board and Another
Calcutta High Court · AIR 1942 Cal 360
Civil Procedure Code, 1908 (CPC) — Section 91, 91(1)
High Courts28 Nov 1941
Md. Haji Ghani Vs Raj Kumar Dutt and Others
Calcutta High Court · (1941) 11 CAL CK 0020
High Courts27 Nov 1941Dismissed
Pottu Kumari Bibi Vs Nirmal Kumar Singh Nowlakha
Calcutta High Court · (1941) 11 CAL CK 0026
High Courts27 Nov 1941
Jibandhan Ganguly Vs Atul Chandra Ganguly and Others
Calcutta High Court · (1941) 11 CAL CK 0019
High Courts27 Nov 1941Allowed
Amrita Lal Sen and Others Vs Surath Lal Sen and Others
Calcutta High Court · (1941) 11 CAL CK 0006
High Courts26 Nov 1941
Emperor Vs Hari Charan Chakravarty
Calcutta High Court · (1941) 11 CAL CK 0023
High Courts25 Nov 1941
Chairman, Tollygunj Municipality Vs M. Masiah Ahmed
Calcutta High Court · AIR 1942 Cal 288
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts25 Nov 1941
J.N. Sharma and Sons (Firm) Vs Corporation of Calcutta
Calcutta High Court · AIR 1942 Cal 529
Calcutta Municipal Act, 1923 — Section 388, 488
High Courts25 Nov 1941
Mojaheduddin Mia and Others Vs Hari Prasanna Bhattacharjee chowdhury and Others
Calcutta High Court · (1941) 11 CAL CK 0018
High Courts25 Nov 1941
Bhagirathmal Kanodia and Another Vs Jamini Ghose, Shebait of Lahshmi Janardan Jiu Thakur and Bibhuti Bhusan Ghose and Others
Calcutta High Court · AIR 1942 Cal 309
Evidence Act, 1872 — Section 35, 74, 90
High Courts21 Nov 1941
Suratan Bibi and Others Vs Lutu Gopal Bhattacharya and Others
Calcutta High Court · AIR 1943 Cal 51
Bengal Tenancy Act, 1885 — Section 146A(1)
High Courts20 Nov 1941
Abdur Rahim alias Manghu Mia Vs Abdur Rauf and Others
Calcutta High Court · AIR 1942 Cal 342
Bengal Money Lenders Act, 1940 — Section 36Civil Procedure Code, 1908 (CPC) — Section 47
High Courts20 Nov 1941
Nimbar alias Limbar Khan and Others Vs Turab Ulla
Calcutta High Court · AIR 1942 Cal 356
Sylhet Tenancy Act, 1936 — Section 204
High Courts20 Nov 1941
Maharaja Jogindra Nath Roy Vs Gafur Sheik and Others
Calcutta High Court · (1941) 11 CAL CK 0003
High Courts19 Nov 1941
Jagiswar Das Vs Debnarain Roy and Others
Calcutta High Court · (1941) 11 CAL CK 0030