High Courts15 Jan 1942
Rishi Haldar and Others Vs Monoranjan Pramanik
Calcutta High Court · AIR 1943 Cal 73
Penal Code, 1860 (IPC) — Section 143, 379
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,158 of 3,204
High Courts14 Jan 1942Allowed
Sita Nath Saha Vs Hari Rani Dasya and Others
Calcutta High Court · (1942) 01 CAL CK 0025
High Courts13 Jan 1942
Province of Bangal Vs Ram Chandra Bhotika and Others
Calcutta High Court · AIR 1944 Cal 247
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 18, 9
High Courts13 Jan 1942
Superintendent and Remembrancer of Legal Affairs Vs H.C. Patel
Calcutta High Court · AIR 1942 Cal 351
Criminal Procedure Code, 1898 (CrPC) — Section 417Penal Code, 1860 (IPC) — Section 109, 420
High Courts13 Jan 1942
Keshrimull and Others Vs Meghraj Basdeo
Calcutta High Court · AIR 1942 Cal 542
Arbitration Act, 1940 — Section 14(1)
High Courts09 Jan 1942Allowed
Dawoodayal Kothari Vs Shibnath Roy Busman and Others
Calcutta High Court · (1942) 01 CAL CK 0023
High Courts07 Jan 1942
Fazal Ahmed Choudhury Vs Etim Ali Choudhury
Calcutta High Court · AIR 1942 Cal 337
Bengal Agricultural Debtors Act, 1936 — Section 18(1), 25(3)
High Courts06 Jan 1942Dismissed
Sarala Sundari Debi Chowdhurani and Another Vs Purna Chandra Bhattacharjya
Calcutta High Court · (1942) 01 CAL CK 0024
High Courts06 Jan 1942Dismissed
The Mahaluxmi Bank, Ltd., Chittagong Vs The Province of Bengal
Calcutta High Court · (1942) 01 CAL CK 0022
High Courts06 Jan 1942
Sarala Sundari Debi Chowdhurani and Another Vs Purna Chandra Bhattacharjya and Another
Calcutta High Court · AIR 1943 Cal 52
Bengal Tenancy Act, 1885 — Section 167, 167(1)
High Courts06 Jan 1942
Mati Lal Nag Vs Corporation of Calcutta
Calcutta High Court · AIR 1943 Cal 39
Calcutta Municipal Act, 1923 — Section 386(1)(b), 488
High Courts06 Jan 1942
Mohaluxmi Bank Ltd. Vs Province of Bengal
Calcutta High Court · AIR 1942 Cal 371
Forest Act, 1927 — Section 4
High Courts05 Jan 1942
Panchanan Das and Others Vs Ramendra Sundar Das and Others
Calcutta High Court · (1942) 01 CAL CK 0017
High Courts05 Jan 1942
Binjraj Maheswria and Others Vs Ramniwasdas Jalan and Others
Calcutta High Court · AIR 1943 Cal 89
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts22 Dec 1941
Krishnadhon Mondal Vs Nalini Chandra Purkait and Another
Calcutta High Court · (1941) 12 CAL CK 0030
High Courts22 Dec 1941
Sashi Bhusan Misra and Others Vs Madhu Sudan Mondal
Calcutta High Court · AIR 1942 Cal 522
Bengal Tenancy Act, 1885 — Section 189, 26G(5)Civil Procedure Code, 1908 (CPC) — Section 115, 141
High Courts19 Dec 1941
Noor Jehan Begum Vs Eugene Tiscenko
Calcutta High Court · AIR 1942 Cal 325
Specific Relief Act, 1877 — Section 42
High Courts18 Dec 1941
Jogendranath Banerjee Vs Makhan Lal Banerjee and Others
Calcutta High Court · AIR 1942 Cal 401
Succession Act, 1925 — Section 187, 213
High Courts18 Dec 1941
Asrab Ali Sirkar and Others Vs Pioneer Bank, Ltd. and Another
Calcutta High Court · AIR 1942 Cal 228
Bengal Money Lenders Act, 1940 — Section 30
High Courts18 Dec 1941
Subodh Ch Mitter Vs Bhagwan Das Sha
Calcutta High Court · (1941) 12 CAL CK 0022