High Courts19 Feb 1942
SREEMATI USHARANI ROY CHOUDHURANI IN RE.
Calcutta High Court · (1942) 10 ITR 199
Income Tax Act, 1961 — Section 24B, 6
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,157 of 3,204
High Courts19 Feb 1942
IN THE MATTER OF : BABU BROJENDRA KISHORE ROY CHAUDHURY.
Calcutta High Court · (1942) 10 ITR 419
High Courts18 Feb 1942
Purna Chandra Chakrabarty and Others Vs Kalipada Roy and Another
Calcutta High Court · AIR 1942 Cal 386
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts17 Feb 1942
Wahed Bux Waeshi Vs Fakharuddin Piracha
Calcutta High Court · AIR 1942 Cal 428a
Criminal Procedure Code, 1898 (CrPC) — Section 253(2)
High Courts17 Feb 1942
Province of Bengal Vs Corporation of Calcutta
Calcutta High Court · AIR 1942 Cal 418
Calcutta Municipal Act, 1923 — Section 142
High Courts16 Feb 1942
Surendra Chandra Roy Choudhuri Vs Kumer Bimalendu Roy
Calcutta High Court · AIR 1943 Cal 252
Bengal Tenancy Act, 1885 — Section 22(2)
High Courts13 Feb 1942
Moulvi Lutfar Rahaman and Another Vs Moulvi Waliur Rahaman and Others
Calcutta High Court · AIR 1943 Cal 59
Bengal Local Self-Government Act, 1885 — Section 28, 30(b)
High Courts10 Feb 1942Allowed
Messrs. Derastulla Mullik and Co. Vs Messrs. Radha Krishna Dutta and Sons
Calcutta High Court · (1942) 02 CAL CK 0029
High Courts06 Feb 1942
Naresh Chandra Gupta and Others Vs Lal Mamud Bhuiya and Another
Calcutta High Court · AIR 1942 Cal 379
Bengal Money Lenders Act, 1940 — Section 36
High Courts06 Feb 1942
Sher Ali Mridha Vs Torap Ali and Others
Calcutta High Court · AIR 1942 Cal 407
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts06 Feb 1942
Nilmoni Bhattacharjee Vs Chandra Madhub Ray and Others
Calcutta High Court · (1942) 02 CAL CK 0008
High Courts04 Feb 1942
Kishorilal Marwari Vs Adhar Chandra Banerjee and Others
Calcutta High Court · AIR 1942 Cal 438
Evidence Act, 1872 — Section 35
High Courts02 Feb 1942
In Re: Goods of Mrs. Lilian Singh (otherwise known as Mrs. Lila Singh)
Calcutta High Court · AIR 1943 Cal 19
Civil Procedure Code, 1908 (CPC) — Section 10, 141Court Fees Act, 1870 — Section 19I
High Courts30 Jan 1942
Tirtha Pada Dey and Another Vs Sk. Kabiruddin and Others
Calcutta High Court · AIR 1943 Cal 142
Bengal Money Lenders Act, 1940 — Section 36
High Courts29 Jan 1942
Emperor Vs Keamatali Sheikh and Others
Calcutta High Court · AIR 1942 Cal 426a
Penal Code, 1860 (IPC) — Section 302
High Courts29 Jan 1942
Rajshahi Banking and Trading Corporation Ltd. Vs Surendra Nath Mitra
Calcutta High Court · AIR 1942 Cal 434
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts29 Jan 1942
Nrisingha Chandra Pal Chaudhury and Others Vs Sm. Kanaklata Dasi and Another
Calcutta High Court · AIR 1942 Cal 369a
Bengal Money Lenders Act, 1940 — Section 36, 36(1)
High Courts20 Jan 1942
Makhan Lal Hazra Vs Sashi Bhusan Hazra and Another
Calcutta High Court · AIR 1942 Cal 435
Penal Code, 1860 (IPC) — Section 324
High Courts16 Jan 1942
Sazawar Khan and Another Vs Satyendra Lal Chowdhury and Others
Calcutta High Court · AIR 1942 Cal 406
Transfer of Property Act, 1882 — Section 106
High Courts16 Jan 1942
Suruchibala Ray Choudhurani Vs Suruj Mia and Others
Calcutta High Court · (1942) 01 CAL CK 0011