High Courts05 Mar 1942
Mt. Shamsunnessa Khatun Choudhurani Vs Romjan Sheikh and Another
Calcutta High Court · AIR 1942 Cal 428
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,156 of 3,204
High Courts05 Mar 1942
Shyam Kishore De and Others Vs Joy Chandra Datta Ray and Others
Calcutta High Court · AIR 1943 Cal 62
High Courts05 Mar 1942
Bejoy Govinda Basu Vs Noakhali Loan Office Ltd. and Others
Calcutta High Court · AIR 1943 Cal 119
Bengal Agricultural Debtors Act, 1936 — Section 33, 34
High Courts04 Mar 1942
In Re: Goods of Mrs. Lilian Singh (known as Mrs. Lila Singh)
Calcutta High Court · AIR 1943 Cal 93
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts04 Mar 1942
Nagendra Nath Sarkar Vs Krishnapada Sarkar and Another
Calcutta High Court · AIR 1942 Cal 425
Civil Procedure Code, 1908 (CPC) — Section 60(1)(c)
High Courts03 Mar 1942
Nagendra Chandra Lahiri and Others Vs Probhat Chandra Deb and Others
Calcutta High Court · AIR 1942 Cal 607
Bengal Tenancy Act, 1885 — Section 105
High Courts03 Mar 1942
Saha Samsuddin alias Shah Shamsuddin Ahamed Vs Serajal Haq
Calcutta High Court · AIR 1942 Cal 567
Bengal Tenancy Act, 1885 — Section 106
High Courts27 Feb 1942
Kumud Behari Sen and Others Vs Satyabrata Sen
Calcutta High Court · AIR 1943 Cal 169
Letters Patent Act, 1865 — Clause 15
High Courts27 Feb 1942
Satish Chandra Hui and Others Vs Sudhir Krishna Ghosh and Others
Calcutta High Court · AIR 1942 Cal 429
Bengal Tenancy Act, 1885 — Section 168A
High Courts26 Feb 1942Dismissed
Maharam Ali and Others Vs Mobarak Ali
Calcutta High Court · (1942) 02 CAL CK 0030
High Courts26 Feb 1942
Abdul Majid Mridha Vs Amina Khatun
Calcutta High Court · AIR 1942 Cal 539
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts26 Feb 1942
Sankari Debi and Others Vs Co-operative Urban Bank and Others
Calcutta High Court · AIR 1942 Cal 584
Provincial Insolvency Act, 1920 — Section 4
High Courts26 Feb 1942
Haricharan Karanjai Vs Ulipur Bank Ltd.
Calcutta High Court · AIR 1942 Cal 442
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts26 Feb 1942
Sm. Janaki Debya Vs Hazi Minnatali Dobashi
Calcutta High Court · (1942) 02 CAL CK 0005
High Courts25 Feb 1942
Brojendra Mohan Maitra, Trustee to estate of Radha Raman Chaudhury Vs Sarada Mandal and Others
Calcutta High Court · AIR 1943 Cal 58
Bengal Tenancy Act, 1885 — Section 29, 52
High Courts25 Feb 1942Dismissed
Amanatulla Prodhan Vs Sushil Chandra Chakravarty
Calcutta High Court · (1942) 02 CAL CK 0004
High Courts20 Feb 1942
Nripendra Chand Saha Chowdhury and Others Vs Jowadali Mondal
Calcutta High Court · AIR 1942 Cal 423
Bengal Tenancy Act, 1885 — Section 26F
High Courts20 Feb 1942
Indu Bhusan Pal Vs Emperor
Calcutta High Court · AIR 1942 Cal 440
Penal Code, 1860 (IPC) — Section 411
High Courts19 Feb 1942
In Re: Babu Brojendra Kishore Roy Choudhury
Calcutta High Court · AIR 1942 Cal 467a
High Courts19 Feb 1942
Ruhini Kumar Bhattacharyya Vs Emperor
Calcutta High Court · AIR 1942 Cal 426
Motor Vehicles Act, 1988 — Section 123