High Courts01 Apr 1942
Nawab Khajeh Habibullah and Others Vs Babu Ananga Mohan Roy and Others
Calcutta High Court · AIR 1942 Cal 571
Succession Act, 1925 — Section 27
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,154 of 3,204
High Courts01 Apr 1942
Khaleque Newaz Khan Choudhury and Others Vs Moulvi Choudhury Labibuddin Ahmed Siddique Mutwalli and Another
Calcutta High Court · AIR 1943 Cal 67
Limitation Act, 1963 — Section 28
High Courts01 Apr 1942
The Province of Bengal Vs Maulvi Md. Yusuf and Another
Calcutta High Court · AIR 1943 Cal 122
Land Acquisition Act, 1894 — Section 18, 6
High Courts27 Mar 1942
Satish Chandra Bandapadhya Vs Bishnupada Pal and Others
Calcutta High Court · AIR 1942 Cal 470
Bengal Tenancy Act, 1885 — Section 168A
High Courts27 Mar 1942
Chandu Lal Agarwalla, Karta of joint family and of firm named Hanutram Lekram Agarwalla and Another Vs Bibi Khatemonnessa and Others
Calcutta High Court · AIR 1943 Cal 76
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, 47
High Courts27 Mar 1942
Khan Saheb Hatemali Jamadar and Others Vs King-Emperor
Calcutta High Court · (1942) 03 CAL CK 0007
High Courts26 Mar 1942Dismissed
Ganga Prasanna Mukhopadhaya and Others Vs Kumar Brahma Niranjan Chakravarty and Another
Calcutta High Court · (1942) 03 CAL CK 0010
High Courts26 Mar 1942
Jitendra Nath Ghose Vs Hrishikesh Banerjee and Others
Calcutta High Court · (1942) 03 CAL CK 0004
High Courts24 Mar 1942
Radhikalal Goswami and Others Vs Gopeswar Basu
Calcutta High Court · (1942) 03 CAL CK 0008
High Courts23 Mar 1942Dismissed
Babu Sailendra Nath Ghose Vs Babu Madan Mohan Mallick and Another
Calcutta High Court · (1942) 03 CAL CK 0035
High Courts23 Mar 1942
Kumar Jagadish Chandra Sinha Vs Munsur Molla and Others
Calcutta High Court · (1942) 03 CAL CK 0006
High Courts23 Mar 1942
Sital Chandra Dutta Vs Emperor
Calcutta High Court · AIR 1942 Cal 495
Penal Code, 1860 (IPC) — Section 326
High Courts20 Mar 1942
Abdul Waheb Howladar and Another Vs Sukumari Debi
Calcutta High Court · AIR 1942 Cal 568
Bengal Agricultural Debtors Act, 1936 — Section 34
High Courts20 Mar 1942
Bengal Nagpur Railway Co. Ltd. Vs Corporation of Calcutta
Calcutta High Court · AIR 1942 Cal 455
Calcutta Municipal Act, 1923 — Section 141
High Courts20 Mar 1942
Khagendra Nath Banerjee and Others Vs Sm. Rani Harshamukhi Dassi and Others
Calcutta High Court · AIR 1943 Cal 49
Bengal Sanitary Drainage Act, 1895 — Section 23
High Courts20 Mar 1942
Joykali Ganguly and Others Vs P. Banerjee, Sanitary Inspector, Howrah Municipality
Calcutta High Court · AIR 1943 Cal 88
Calcutta Municipal Act, 1923 — Section 3, 3(2)(c)(i), 406, 407
High Courts19 Mar 1942
Jitendra Nath Bera and Others Vs Makham Lal Bera
Calcutta High Court · AIR 1942 Cal 452
Bengal Money Lenders Act, 1940 — Section 36(6)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts19 Mar 1942Dismissed
Upendra Nath Mallick and Another Vs Sashi Shekhar Bose and Others
Calcutta High Court · (1942) 03 CAL CK 0013
High Courts19 Mar 1942Dismissed
Ramesh Chandra Sarkar and Another Vs Annada Bala Devi
Calcutta High Court · (1942) 03 CAL CK 0011
High Courts18 Mar 1942Dismissed
The Bharat Insurance Co., Ltd. Vs Subal Chandra Kundu
Calcutta High Court · (1942) 03 CAL CK 0047