High Courts14 May 1942
MERCANTILE BANK OF INDIA (AGENCY) LTD IN RE.
Calcutta High Court · (1942) 10 ITR 512
Income Tax Act, 1961 — Section 4(3)(i)
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,153 of 3,204
High Courts14 May 1942
Sita Nath Nandi and Others Vs Mangal Chandra Aich
Calcutta High Court · (1942) 05 CAL CK 0008
High Courts13 May 1942
HENRIKSEN (INSPECTOR OF TAXES) Vs GRAFTON HOTEL LTD.
Calcutta High Court · (1943) 11 ITR 10
Licensing (Consolidation) Act, 1910 — Section 14
High Courts12 May 1942
Shankar Lal Mulchand alias Sankar Lal M. Shah Vs Narayan Chandra Mullick
Calcutta High Court · (1942) 05 CAL CK 0020
High Courts12 May 1942
Bibi Samsunnehar Vs Hari Nath
Calcutta High Court · AIR 1943 Cal 91
Bengal Tenancy Act, 1885 — Section 29(b)
High Courts06 May 1942
Sankar Narain Ghosal Vs Amar Nath Mazumdar
Calcutta High Court · (1942) 05 CAL CK 0026
High Courts04 May 1942Dismissed
Sailabala Dassi Vs Harish Chandra De
Calcutta High Court · (1942) 05 CAL CK 0007
High Courts30 Apr 1942
Dindayal Shah Vs The Trustees for the Improvement of Calcutta
Calcutta High Court · (1942) 04 CAL CK 0015
High Courts30 Apr 1942Dismissed
Kumar Ramendra Nath Roy and Others Vs Sm. Bibhabati Roy and Others
Calcutta High Court · (1942) 04 CAL CK 0001
High Courts27 Apr 1942
National Iron and Steel Co., Ltd. and Others Vs Electric Inspector
Calcutta High Court · AIR 1943 Cal 29
Civil Procedure Code, 1882 — Section 247Electricity Rules, 1937 — Rule 49(1), 49(3), 54
High Courts24 Apr 1942
In the Gooods of Nanibala Debi deceased Ordhendra Commar Gangoly Vs Harishikesh Chatterjee
Calcutta High Court · AIR 1944 Cal 198
High Courts23 Apr 1942
Atul Chandra Chakravarti and Others Vs Upendra Narayan Mukhopadhyaya
Calcutta High Court · AIR 1942 Cal 478
Bengal Tenancy Act, 1885 — Section 168A
High Courts23 Apr 1942
Haramohan Deb Nath Vs Jaha Baksha Patwari
Calcutta High Court · AIR 1943 Cal 25
Criminal Procedure Code, 1898 (CrPC) — Section 562Penal Code, 1860 (IPC) — Section 414, 75
High Courts23 Apr 1942
Bansori Lal Sarkar, Receiver to the estate of Gostabehari Majumdar and Biswanath Majumdar Vs Rabindra Nath Biswas, Judgment-debtor and Others
Calcutta High Court · AIR 1943 Cal 131
High Courts21 Apr 1942
Rai Chandi Charan Chatterjee Bahadur Vs Tara Nath Dutta and Others
Calcutta High Court · AIR 1942 Cal 452a
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts17 Apr 1942
Sk. Abdul and Others Vs Emperor
Calcutta High Court · AIR 1943 Cal 121
Public Gambling Act, 1867 — Section 3
High Courts16 Apr 1942Dismissed
Pran Hari Baidya and Others Vs Jogesh Chandra Chowdhury and Others
Calcutta High Court · (1942) 04 CAL CK 0005
High Courts02 Apr 1942
Prafulla Kumar Das Gupta Vs Kamini Kumar Chakravarty
Calcutta High Court · AIR 1942 Cal 476
Bengal Money Lenders Act, 1940 — Section 36
High Courts02 Apr 1942
Hemanta Kumar Mukherjee Vs Basanta Kumar Mukherjee and Another
Calcutta High Court · AIR 1943 Cal 26
Bengal Money Lenders Act, 1940 — Section 28(1), 30, 36(1), 36(1), 36(2)