High Courts30 Jun 1942
Commissioners of Pabna Municipality and Another Vs Nirode Sundari Dasya Basak and Another
Calcutta High Court · AIR 1942 Cal 544
Bengal Municipal Act, 1932 — Section 535
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,151 of 3,204
High Courts30 Jun 1942
Asmaboo Kurban Hossain and Others Vs Province of Bengal
Calcutta High Court · AIR 1942 Cal 569
Calcutta Improvement Act, 1911 — Section 77(2)
High Courts29 Jun 1942
Surendranath Sarkar and Others Vs Sree Sree Iswar Laksmi Durga and Others Established by Harachandra Kundu through their next Friend, Shebait Sailendranath Kundu and Others
Calcutta High Court · AIR 1942 Cal 537
Civil Procedure Code, 1908 (CPC) — Section 109
High Courts29 Jun 1942
Radhica Lal Gossain Vs Jitendra Nath Gossain and Another
Calcutta High Court · AIR 1943 Cal 458
Bengal Money Lenders Act, 1940 — Section 34(1)(b)
High Courts25 Jun 1942
Radhakishen Mull Vs Maganlal Brothers
Calcutta High Court · AIR 1943 Cal 206
Legal Practitioners Act, 1879 — Section 13
High Courts22 Jun 1942
Indra Sekhar Chakravarty and Others Vs Bidhumukhi Devi and Others
Calcutta High Court · (1942) 06 CAL CK 0023
High Courts22 Jun 1942
Tamluk Loan Office Co. Ltd. Vs Ganga Narayan Kar and Others
Calcutta High Court · (1942) 06 CAL CK 0022
High Courts22 Jun 1942
Purna Chandra Biswas Vs Sm. Kshiroda Sundari Dutt and Others
Calcutta High Court · AIR 1942 Cal 610
Bengal Money Lenders Act, 1940 — Section 36(6)
High Courts19 Jun 1942
Jagabandhu De Vs Akshoy Kumar Sil
Calcutta High Court · AIR 1943 Cal 137
Bengal Money Lenders Act, 1940 — Section 36, 36(1)
High Courts17 Jun 1942
Khalilar Rahman and Others Vs Sm. Mamuda Khatoon and Others
Calcutta High Court · AIR 1943 Cal 446
Land Revenue Sales Act, 1868 — Section 12, 14
High Courts17 Jun 1942
Reliance Jute Mills Co. Ltd. Vs Dukhi Shah and Another
Calcutta High Court · AIR 1942 Cal 550
West Bengal Non-Agricultural Tenancy (Temporary Provisions) Act, 1940 — Section 3
High Courts15 Jun 1942
Bhupendra Nath Mukherjee Vs Commissioner of Utterpara Municipality and Others
Calcutta High Court · AIR 1943 Cal 254
High Courts15 Jun 1942
Kalidas Saha Vs Rai Kiran Chandra Roy Bahadur and Others
Calcutta High Court · AIR 1942 Cal 521
Bengal Tenancy Act, 1885 — Section 168A
High Courts10 Jun 1942Dismissed
Sree Amiya Krishna Khan Vs Sree Debendra Lal Khan
Calcutta High Court · (1942) 06 CAL CK 0014
High Courts10 Jun 1942
Rai Harendra Nath Chaudhury Vs Rai Sourindra Nath Choudhury and Others
Calcutta High Court · AIR 1942 Cal 559
Limitation Act, 1963 — Section 3
High Courts09 Jun 1942
Keshabdeo Kedia Vs P. Banerjee, Sanitary Inspector, Howrah Municipality
Calcutta High Court · AIR 1943 Cal 31
Calcutta Municipal Act, 1923 — Section 535, 535(2)Evidence Act, 1872 — Section 60
High Courts05 Jun 1942Allowed
Municipal Commissioners of the Pabna Municipality Vs Naba Govinda Choudhury
Calcutta High Court · (1942) 06 CAL CK 0024
High Courts05 Jun 1942
Manindra Kumar Majumdar Vs Emperor
Calcutta High Court · AIR 1943 Cal 236
Criminal Procedure Code, 1898 (CrPC) — Section 514Penal Code, 1860 (IPC) — Section 307
High Courts04 Jun 1942
Province of Bengal Vs Heirs of late Sachindra Kumar Roy and Sm. Purna Sashi Chaudhurani and Others
Calcutta High Court · AIR 1943 Cal 125