High Courts13 Aug 1942
Chandrabhan Bilotia and Another Vs Ganpatrai and Sons
Calcutta High Court · AIR 1944 Cal 127
Evidence Act, 1872 — Section 1
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,149 of 3,204
High Courts12 Aug 1942
Banamali Charan Bhunia and Another Vs Dharanidhar Bhunia
Calcutta High Court · AIR 1943 Cal 41
Penal Code, 1860 (IPC) — Section 417
High Courts12 Aug 1942
Pramatha Nath Sanyal Vs Sailesh Chandra Chowdhury
Calcutta High Court · AIR 1943 Cal 214
Bengal Money Lenders Act, 1940 — Section 34
High Courts11 Aug 1942
Monfar Raja Choudhury Vs Dewan Rowsan Kamar Khatun Choudhury and Others
Calcutta High Court · AIR 1943 Cal 586
Specific Relief Act, 1877 — Section 21(g), 27A
High Courts11 Aug 1942
Bireswar Moral and Another Vs Indu Bhushan Kundu and Others
Calcutta High Court · AIR 1943 Cal 573
Bengal Agricultural Debtors Act, 1936 — Section 34Civil Procedure Code, 1908 (CPC) — Section 9
High Courts11 Aug 1942
Haradhone Palit and Another Vs Panchanan Palit
Calcutta High Court · AIR 1943 Cal 570
Bengal Tenancy Act, 1885 — Section 105
High Courts07 Aug 1942
Prosanna Kumar Roy Choudhury Vs Smt. Adya Sakti Dasi
Calcutta High Court · AIR 1942 Cal 586
Bengal Tenancy Act, 1885 — Section 26F
High Courts07 Aug 1942
Krishna Chandra Saha and Others Vs Jogesh Chandra Saha and Others
Calcutta High Court · AIR 1943 Cal 140
High Courts06 Aug 1942
Ajay Kanta Poddar and Another Vs Sushila Sundari Poddar and Others
Calcutta High Court · (1942) 08 CAL CK 0024
High Courts06 Aug 1942
Amar Nath Misra and Others Vs Trilochandas Dutta and Others
Calcutta High Court · AIR 1943 Cal 565
Evidence Act, 1872 — Section 92
High Courts06 Aug 1942
Birendra Lal Das Choudhuri and Others Vs Abdul Hekim
Calcutta High Court · AIR 1943 Cal 155
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts05 Aug 1942
Jitendra Chandra Roy Chowdhury and Another Vs S.N. Banerjee, Barrister-at-Law
Calcutta High Court · AIR 1943 Cal 181
Contract Act, 1872 — Section 63Evidence Act, 1872 — Section 92(4)
High Courts31 Jul 1942
Bijoynagar Tea Co., Ltd. and Others Vs Indian Tea Licensing Committee
Calcutta High Court · AIR 1943 Cal 156
Tea Control Act, 1933 — Section 23
High Courts31 Jul 1942
Bhupal Chandra Sircar and Others Vs Jagad Bhusan Sircar and Others
Calcutta High Court · AIR 1943 Cal 344
Transfer of Property Act, 1882 — Section 53A
High Courts30 Jul 1942
Mati Lal Dutta and Others Vs Bejoy Lal alias Nath Chakravarty and Others
Calcutta High Court · AIR 1943 Cal 455
Companies Act, 1956 — Section 153
High Courts30 Jul 1942
Manmatha Nath Dutta Vs Sm. Saibalini Debi Banerjee and Others
Calcutta High Court · AIR 1943 Cal 356
Village Chaukidari Act, 1870 — Section 50
High Courts29 Jul 1942
Adinath Bhattacharjee Vs Krishna Chandra Bhattacharjee and Others
Calcutta High Court · AIR 1943 Cal 474
Transfer of Property Act, 1882 — Section 106, 107
High Courts28 Jul 1942Dismissed
Baikuntha Chandra Das Gupta and Others Vs Suresh Chandra Dutta and Another
Calcutta High Court · (1942) 07 CAL CK 0007
High Courts27 Jul 1942
Gaibandha Loan Office Ltd. Vs Mt. Saiyadunnessa Khatun and Others
Calcutta High Court · AIR 1943 Cal 114
Evidence Act, 1872 — Section 35Public Demands Recovery Act, 1918 — Section 22, 23
High Courts20 Jul 1942
Ramlal Bhadani and Another Vs Dass Bank Ltd. and Another
Calcutta High Court · AIR 1944 Cal 143
Negotiable Instruments Act, 1881 (NI) — Section 131