High Courts13 Jan 1943
Ritendrakanto Lahiri Chaudhury and Another Vs Dhirendrakanto Lahiri Chaudhury and Another
Calcutta High Court · AIR 1943 Cal 193
Cess Act, 1880 — Section 44
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,147 of 3,204
High Courts13 Jan 1943
Syed Shah Maidal Islam and Others Vs Commissioner of Wakfs and Others
Calcutta High Court · AIR 1943 Cal 635
Bengal Wakf Act, 1934 — Section 6(7)Mussalman Wakf Validating Act, 1913 — Section 3(a)
High Courts12 Jan 1943
Narendra Nath Chakravarty and Another Vs Banamali Mandal and Others
Calcutta High Court · AIR 1944 Cal 111
Bengal Tenancy Act, 1885 — Section 26G
High Courts12 Jan 1943
Jharuram Das Monda Vs Hajar Mohammad Sheik Fakir and Others
Calcutta High Court · AIR 1944 Cal 13
Bengal Tenancy Act, 1885 — Section 48
High Courts12 Jan 1943
Ranapati Chattopadhya and Others Vs Arabinda Kumar Pal and Others
Calcutta High Court · AIR 1943 Cal 217
Bengal Tenancy Act, 1885 — Section 148A(1)
High Courts11 Jan 1943
Abdul Gani Bandukchi and Others Vs Emperor
Calcutta High Court · AIR 1943 Cal 465
Penal Code, 1860 (IPC) — Section 114, 147, 326
High Courts11 Jan 1943
Madaripur General Bank, Ltd. Vs Mohiuddin Ahmed, guardian and Manager of Court of Wards to estate of Maulvi Golam Sattar Choudhuri and Maulvi Golam Moula Choudhuri
Calcutta High Court · AIR 1944 Cal 118
Bengal Tenancy Act, 1885 — Section 51
High Courts11 Jan 1943
Ibrahim Bandukchi and 11 Ors. Vs King-Emperor
Calcutta High Court · (1943) 01 CAL CK 0025
High Courts08 Jan 1943
Satinath Bagchi Vs Raja Bhupendra Narayan Sinha Bahadur
Calcutta High Court · AIR 1944 Cal 14
Bengal Money Lenders Act, 1940 — Section 36
High Courts08 Jan 1943
Banku Behary Mondal Vs Banku Behary Hazra and Another
Calcutta High Court · AIR 1943 Cal 203
High Courts07 Jan 1943
Basanta Kumar Chatterji and Another Vs Kalikrishna Mukherji and Others
Calcutta High Court · (1943) 01 CAL CK 0016
High Courts06 Jan 1943
Navajiban Insurance Co. Vs Superintendent of Insurance, Government of India
Calcutta High Court · AIR 1943 Cal 209
Insurance Act, 1938 — Section 52
High Courts06 Jan 1943
Kumar Sarat Kumar Roy Vs Rai Kiran Chandra Roy Bahadur and Others
Calcutta High Court · AIR 1944 Cal 110
Bengal Tenancy Act, 1885 — Section 168A, 168A(1)(b)
High Courts05 Jan 1943
Bengal and North Western Railway Co. Ltd. Vs Sobrati Mia and Others
Calcutta High Court · AIR 1944 Cal 50
Contract Act, 1872 — Section 151, 152
High Courts05 Jan 1943
Emperor Vs Gajendra Mohan Kar
Calcutta High Court · AIR 1943 Cal 222
Criminal Procedure Code, 1898 (CrPC) — Section 374
High Courts22 Dec 1942
Moulavi Asimuddin Ahmed and Others Vs Md. Maizuddin Khan and Others
Calcutta High Court · AIR 1943 Cal 189
Bengal Village Self-Government Act, 1919 — Section 6(1)
High Courts22 Dec 1942
Mahendra Nath Surul and Another Vs Netai Charan Ghosh and Others
Calcutta High Court · AIR 1944 Cal 241
Evidence Act, 1872 — Section 90Succession Act, 1925 — Section 63
High Courts16 Dec 1942
Kumar Prasanna Ghosh Vs Satish Chandra Ghose and Another
Calcutta High Court · AIR 1943 Cal 152
Bengal Money Lenders Act, 1940 — Section 36(6)(a)(i)
High Courts11 Dec 1942
Purna Chandra Adhicary Vs Joy Chand Lall Babu and Others
Calcutta High Court · AIR 1943 Cal 179
Bengal Money Lenders Act, 1940 — Section 36