High Courts09 Dec 1942Allowed
Ram Ranjan Das Vs Maharaj Bahadur Sinha
Calcutta High Court · (1942) 12 CAL CK 0008
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,148 of 3,204
High Courts09 Dec 1942Dismissed
H.V. Low and Co. Ltd. Vs Raja Pramatha Nath Malia and Others
Calcutta High Court · (1942) 12 CAL CK 0007
High Courts03 Dec 1942
Suresh Chandra Basak Vs Benode Lal Pal
Calcutta High Court · AIR 1943 Cal 628
Bengal Money Lenders Act, 1940 — Section 36, 36(2)(e)
High Courts03 Dec 1942
Rohini Ranjan Das Vs Umesh Chandra Datta
Calcutta High Court · AIR 1943 Cal 211
Bengal Land Revenue Sales Act, 1868 — Section 12
High Courts30 Nov 1942
Dr. Niranjan Das Mohan Vs Mrs. Ena Mohan and Others
Calcutta High Court · AIR 1943 Cal 146
Divorce Act, 1869 — Section 10, 34
High Courts01 Sept 1942
National Tobacco Co. of India Ltd. Vs Mahmoodinnessa Begum
Calcutta High Court · (1942) 09 CAL CK 0001
High Courts28 Aug 1942
Fateh Chand Mahesri Vs Akimuddin Chaudhuri
Calcutta High Court · AIR 1943 Cal 108
Bengal Money Lenders Act, 1940 — Section 36, 36(2a)
High Courts28 Aug 1942
Kshetra Mohan Dass Vs D. Basu C.A. Official Liquidator of East Bengal Sugar Mills Ltd. and Others
Calcutta High Court · AIR 1943 Cal 105
High Courts27 Aug 1942
Hiranya Bhusan Mukherjee and Others Vs Gouri Dutt Maharaj and Others
Calcutta High Court · AIR 1943 Cal 227
Transfer of Property Act, 1882 — Section 52
High Courts27 Aug 1942
Baraset Basirhat Light Railway Co., Ltd. Vs Nrisingha Charan Nandi Chowdhury
Calcutta High Court · AIR 1943 Cal 128
Railways Act, 1890 — Section 7(1)(f)
High Courts27 Aug 1942
Jatis Chandra Pal Choudhury and Others Vs Kshirode Kumar Pramanick, Manager to estate of Hari Bangsha Pal Choudhury and Others
Calcutta High Court · AIR 1943 Cal 319
Bengal Tenancy Act, 1885 — Section 148A
High Courts26 Aug 1942
Joseph Mayr Vs Charles Warwick Rivaz
Calcutta High Court · (1942) 08 CAL CK 0028
High Courts25 Aug 1942
Bamapada Ghosh Vs Satish Chandra Sur
Calcutta High Court · AIR 1943 Cal 235
Succession Act, 1925 — Section 228
High Courts25 Aug 1942
Khetai Molla Vs Nityananda Sarkar and Others
Calcutta High Court · AIR 1944 Cal 263
Bengal Agricultural Debtors Act, 1936 — Section 33, 52, 52(2a), 8
High Courts20 Aug 1942
Nirode Barani Debya and Another Vs Sisir Kumar Mukherjee
Calcutta High Court · AIR 1942 Cal 616
Bengal Money Lenders Act, 1940 — Section 86(b)
High Courts19 Aug 1942
Baidyanath Nandi and Others Vs Shyama Sundar Nandi managing shebait of Sri Sri Iswar Lakshmi Janardan Thakur and Others
Calcutta High Court · AIR 1943 Cal 427
High Courts18 Aug 1942
Abhoy Kanta Gohain Vs Gopinath Deb Goswami and Others
Calcutta High Court · AIR 1943 Cal 460
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Section 14(1)
High Courts17 Aug 1942Dismissed
Kalidas Bose Vs Mahendra Nath Mukherjee
Calcutta High Court · (1942) 08 CAL CK 0027
High Courts14 Aug 1942
Bogra Bank Ltd. Vs Ramani Mohan Choudhury
Calcutta High Court · AIR 1943 Cal 569
Bengal Money Lenders Act, 1940 — Section 36(6)