High Courts17 Jul 1942Dismissed
Ganesh Chandra Das and Another Vs Jogendranath Nayaban and Others
Calcutta High Court · (1942) 07 CAL CK 0026
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,150 of 3,204
High Courts17 Jul 1942
Baikuntha Nath Haldar Vs Kishori Mohan Banerjee and Another
Calcutta High Court · AIR 1943 Cal 133
Provincial Insolvency Act, 1920 — Section 37
High Courts17 Jul 1942
Madhu Mian and Others Vs Rajaram Barai and Another
Calcutta High Court · AIR 1943 Cal 177
Bengal Tenancy Act, 1885 — Section 26(g)(5)
High Courts17 Jul 1942
Brojendra Kumar Bandopadhyaya and Others Vs Mt. Bilquis Khanam and Others
Calcutta High Court · AIR 1943 Cal 332
Bengal Patni Taluks Regulation, 1819 — Section 8
High Courts16 Jul 1942
Pramatha Nath Roy Vs Kanakendra Nath Tagore and Others
Calcutta High Court · AIR 1943 Cal 17
Bengal Money Lenders Act, 1940 — Section 30(1)(c)
High Courts15 Jul 1942
Municipal Commissioners Vs Krishna Lal Pal and Others
Calcutta High Court · AIR 1943 Cal 234
Bengal Municipal Act, 1932 — Section 241(3)
High Courts15 Jul 1942
Bhowanipur Banking Corporation, Ltd. Vs Bejoy Kumar Addy and Others
Calcutta High Court · AIR 1942 Cal 556
Companies Act, 1956 — Section 153
High Courts14 Jul 1942
Nakul Chandra Gangopadhaya Vs Nakul Chandra Ganguli and Others
Calcutta High Court · AIR 1943 Cal 237
Bengal Tenancy Act, 1885 — Section 168ACivil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts13 Jul 1942
Gajanand Chowdhury Vs Haribux Lahoti and Others
Calcutta High Court · AIR 1943 Cal 634
Evidence Act, 1872 — Section 92
High Courts13 Jul 1942
Jugal Kishore Banerjee Vs Sreeram Chatterjee and Another
Calcutta High Court · AIR 1943 Cal 264
Bengal Tenancy Act, 1885 — Section 115, 50
High Courts13 Jul 1942
Kunja Lal Bhuiya Vs Hara Lal Bhuiya
Calcutta High Court · AIR 1943 Cal 162
Contract Act, 1872 — Section 19A
High Courts13 Jul 1942
Sree Sreejut Maharaja Sir Bir Bikram Kishore Manikya Bahadur Vs Tafazzal Hossain and Others
Calcutta High Court · AIR 1942 Cal 587
Bengal Tenancy Act, 1885 — Section 168A
High Courts10 Jul 1942
Pashupati Nath Pal and Others Vs Durjodhan Roy Chaudhury and Others
Calcutta High Court · AIR 1943 Cal 160
Transfer of Property Act, 1882 — Section 76(b)
High Courts09 Jul 1942
P. Banerjee, Sanitary Inspector Vs Murli Mohan Das and Another
Calcutta High Court · AIR 1943 Cal 30
Calcutta Municipal Act, 1923 — Section 406, 407, 488
High Courts06 Jul 1942
The Eastern Steam Navigation Co. Ltd. Vs The Indian Coastal Navigation Co. Ltd.
Calcutta High Court · AIR 1943 Cal 238
High Courts03 Jul 1942
J.H. Zeissen and Co. Ltd. Vs Satya Charan Das and Another
Calcutta High Court · AIR 1943 Cal 534
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts02 Jul 1942
Sachirani Biswas Vs Nagendra Nath
Calcutta High Court · AIR 1942 Cal 552
Bengal Agricultural Debtors Act, 1936 — Section 34
High Courts02 Jul 1942
Maharaja Sashi Kanta Acharjya Bahadur Vs Nayjan Bewa and Others
Calcutta High Court · AIR 1942 Cal 611
High Courts02 Jul 1942
Gaibandha Loan Office Vs Musammat Saiyadunnessa Khatun and Others
Calcutta High Court · (1942) 07 CAL CK 0002
High Courts30 Jun 1942
Sm. Bibhabati Devi Vs Kumar Ramendra Narayan Roy and Others
Calcutta High Court · AIR 1942 Cal 498
Government of India Act, 1935 — Section 222(2)