High Courts03 Jun 1942
Haripada Dutta Vs Ramsristi Kundu
Calcutta High Court · AIR 1943 Cal 250
Bengal Agricultural Debtors Act, 1936 — Section 40A
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,152 of 3,204
High Courts03 Jun 1942
Annada Charan Chakravarti and Others Vs Emperor
Calcutta High Court · AIR 1943 Cal 251
Criminal Procedure Code, 1898 (CrPC) — Section 107, 514
High Courts29 May 1942
Surendra Nath Dutt Vs Malati and Another
Calcutta High Court · AIR 1942 Cal 546
Divorce Act, 1869 — Section 17
High Courts29 May 1942
Hirendra Lal Sarkar Vs Smt. Kanaklata Choudhurani and Others
Calcutta High Court · AIR 1942 Cal 510
Bengal Tenancy Act, 1885 — Section 26F
High Courts28 May 1942
Haridas Saha Vs Dulal Chandra Sadhukhan
Calcutta High Court · AIR 1943 Cal 103
Criminal Procedure Code, 1898 (CrPC) — Section 476, 476A, 476B
High Courts26 May 1942
Nirendra Nath Banerjee Vs Birendra Nath Chatterjee
Calcutta High Court · AIR 1942 Cal 480
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts22 May 1942
Radhakissen Mull Vs Sohanlal Mohanlal
Calcutta High Court · (1942) 05 CAL CK 0022
High Courts22 May 1942
Dwarkadas Marwari and Others Vs Sm. Parbati Dassi and Others
Calcutta High Court · AIR 1942 Cal 486
Bengal Tenancy Act, 1885 — Section 18A
High Courts22 May 1942
Saradindu Mukherjee Vs Sm. Kunja Kamini Roy and Others
Calcutta High Court · AIR 1942 Cal 514
Bengal Tenancy Act, 1885 — Section 11Transfer of Property Act, 1882 — Section 108(J)
High Courts22 May 1942
Bijan Majumdar Vs Ranjit Lal Sen Gupta
Calcutta High Court · (1942) 05 CAL CK 0011
High Courts22 May 1942
Purna Chandra Pal and Others Vs Rai Mohan Pal and Others
Calcutta High Court · AIR 1943 Cal 45
High Courts21 May 1942
Hari Narayan Mukherjee Vs Hari Pada Misra
Calcutta High Court · (1942) 05 CAL CK 0023
High Courts21 May 1942
Manasha Charan Chatterjee of Village Gasdia Vs Jalkadar Dewan of Village Haridia and Another
Calcutta High Court · AIR 1943 Cal 102
Bengal Tenancy Act, 1885 — Section 74A, 74A(1)
High Courts21 May 1942
Panchanon Ray and Others Vs Fazlur Rahman Chaudhury and Others
Calcutta High Court · AIR 1942 Cal 505
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts20 May 1942
B.A. Basil and Others Vs Charu Chandra Chatterjee
Calcutta High Court · (1942) 05 CAL CK 0005
High Courts19 May 1942
Biadyanath Dutt Vs Mritunjoy
Calcutta High Court · AIR 1944 Cal 318
Bengal Money Lenders Act, 1940 — Section 2(22), 36, 36(1)
High Courts19 May 1942
Mt. Debi Vs Official Assignee and Others
Calcutta High Court · AIR 1943 Cal 511
Presidency Towns Insolvency Act, 1909 — Section 31(1), 55, 56
High Courts15 May 1942Dismissed
Gurupada Bhowmic Vs Upendra Nath Dhar and Others
Calcutta High Court · (1942) 05 CAL CK 0024