High Courts03 Feb 1943
Chaparaddi alias Saparaddi Gazi Vs Kabil Molla, Receiver of estate of Chaparaddi alias Saparaddi Gazi and Others
Calcutta High Court · AIR 1943 Cal 244
Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,146 of 3,204
High Courts02 Feb 1943
Meherdi Munshi Vs Inspector, Co-operative Societies, Golpara circle and Ex. Officio Liguidator, Tiamari Janahari Manohari Goalia Bank Under Liquidation
Calcutta High Court · AIR 1944 Cal 245
Co-operative Societies Act, 1912 — Section 42(2)(b), 43
High Courts01 Feb 1943
Pashupati Nath Roy Chowdhury and Others Vs Sachi Nath Roy Chowdhury
Calcutta High Court · AIR 1943 Cal 330
Bengal Money Lenders Act, 1940 — Section 84
High Courts01 Feb 1943
Ajit Kumar Haldar Vs Official Receiver and Others
Calcutta High Court · AIR 1944 Cal 63
Provincial Insolvency Act, 1920 — Section 42(1)(f)
High Courts29 Jan 1943
Chowdhury Mohammad Manjural Haque and Others Vs Sebait of Sri Sri Iswar Lakshmi Narayan Jew Thakur, Sri Sri Iswari Saradia Durga Debi Thakurani and Sri Sri Iswari Jagadhatri Debi Thakurani, Bissesswar Banerjee
Calcutta High Court · AIR 1943 Cal 361
Bengal Land Revenue Sales Act, 1859 — Section 13
High Courts29 Jan 1943
Leo Zepantis on behalf of "the detenu" Nicholas Schinas Vs Emperor
Calcutta High Court · AIR 1944 Cal 76
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts27 Jan 1943
Smt. Tepi Bala Ash and Others Vs Smt. Asima Sundari Ash and Another
Calcutta High Court · AIR 1945 Cal 57
High Courts26 Jan 1943
Emperor Vs Kishori Khanra
Calcutta High Court · AIR 1943 Cal 515
Criminal Procedure Code, 1898 (CrPC) — Section 374
High Courts26 Jan 1943
Sm. Badary Jahan Bibi Vs Major Hazi Dabiruddin Ahmad and Others
Calcutta High Court · (1943) 01 CAL CK 0030
High Courts26 Jan 1943Dismissed
Rohini Kumar Chakrabarty Vs Niaz Mahammad Khan
Calcutta High Court · (1943) 01 CAL CK 0023
High Courts26 Jan 1943
Woomesh Chandra Datta Chowdhury Vs Jabed Ali and Others
Calcutta High Court · AIR 1944 Cal 42
Civil Procedure Code, 1908 (CPC) — Section 50
High Courts26 Jan 1943
Santosh Kumar Bhattacharjee Vs Emperor
Calcutta High Court · AIR 1943 Cal 224
Government of India Act, 1915 — Section 72
High Courts25 Jan 1943
Rai Rameswar Nathany (Dudwali) Bahadur Vs Subodh Gopal Basu
Calcutta High Court · AIR 1943 Cal 262
High Courts22 Jan 1943
Bhabani Prosanna Lahiri Vs Sarojini Debya
Calcutta High Court · AIR 1944 Cal 106
Limitation Act, 1963 — Article 116
High Courts22 Jan 1943
Peoples Insurance Co., Ltd. Vs Benoy Bhusan Bhowmik and Others
Calcutta High Court · AIR 1943 Cal 199
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts21 Jan 1943
Emperor Vs Lal Mia and Another
Calcutta High Court · AIR 1943 Cal 521
Criminal Procedure Code, 1898 (CrPC) — Section 374
High Courts21 Jan 1943
Profulla Kumar Roy Choudhury and Another Vs Emperor
Calcutta High Court · AIR 1944 Cal 120
Criminal Procedure Code, 1898 (CrPC) — Section 412
High Courts21 Jan 1943
District Board Vs Jogesh Chandra Basu
Calcutta High Court · AIR 1943 Cal 447
Bengal Local Self-Government Act, 1885 — Section 146
High Courts15 Jan 1943
Emperor Vs Thakurdas Malo and Another
Calcutta High Court · AIR 1943 Cal 625
Penal Code, 1860 (IPC) — Section 395
High Courts14 Jan 1943
Bibhuti Bhusan Pal Chowdhury and Others Vs Kumarkhali Banking Corporation Ltd.
Calcutta High Court · (1943) 01 CAL CK 0035