High Courts30 Mar 1943
C.J. Brace and Others Vs Union Board
Calcutta High Court · AIR 1943 Cal 442
Provincial Small Cause Courts Act, 1887 — Section 25
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,144 of 3,204
High Courts29 Mar 1943
Rani Prova Roy Vs Subhash Chandra Biswas
Calcutta High Court · AIR 1944 Cal 112
Bengal Village Self-Government Act, 1919 — Section 37
High Courts26 Mar 1943
Sk. Fannu Vs Ali Mia
Calcutta High Court · AIR 1943 Cal 464
Provincial Small Cause Courts Act, 1887 — Section 23
High Courts26 Mar 1943
Rabindra Chandra Ghose and Others Vs On death of Surendra Chandra Ghose his sons and legal representatives Arun Kumar Ghose and Another
Calcutta High Court · AIR 1945 Cal 129
Bengal Tenancy Act, 1885 — Section 104H
High Courts26 Mar 1943
The Bank of Commerce Ltd. Vs Bankim Chandra Gupta and Others
Calcutta High Court · (1943) 03 CAL CK 0001
High Courts25 Mar 1943
Subodh Chandra Maity Vs Bidhu Bhusan Das Baxi
Calcutta High Court · (1943) 03 CAL CK 0004
High Courts24 Mar 1943
Ballavdas Agarwalla Vs C.B.L. Bhatnagar
Calcutta High Court · AIR 1943 Cal 478
Penal Code, 1860 (IPC) — Section 500
High Courts23 Mar 1943
Narayan Chandra Laik and Others Vs New Birbhum Coal Co. Ltd.
Calcutta High Court · AIR 1944 Cal 432
High Courts23 Mar 1943
Nripendra Chandra Saha Choudhury and Others Vs Md. Abbas Ali and Others
Calcutta High Court · AIR 1944 Cal 113
Bengal Agricultural Debtors Act, 1936 — Section 8
High Courts22 Mar 1943
Gobinda Chandra Saha and Another Vs Rashmoni Dassya
Calcutta High Court · AIR 1943 Cal 470
Bengal Agricultural Debtors Act, 1936 — Section 40A
High Courts18 Mar 1943
Jabbor Mahi alias Jabborullah Vs Ramani Mohan Chowdhury and Others
Calcutta High Court · AIR 1944 Cal 89
Registration Act, 1908 — Section 17(1)(d)
High Courts16 Mar 1943
Radha Ballav Bose Vs Nagendra Nath Mitter and Others
Calcutta High Court · AIR 1944 Cal 364
High Courts16 Mar 1943
Usha Prova Dey Vs Hriday Bashini
Calcutta High Court · AIR 1944 Cal 389
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts16 Mar 1943
Nanda Kishore Goswami and Another Vs Bally Co-operative Credit Society, Ltd. and Others
Calcutta High Court · AIR 1943 Cal 255
Arbitration Act, 1940 — Section 17Co-operative Societies Act, 1912 — Section 43
High Courts10 Mar 1943
Bhabani Prosad Moitra and Others Vs Satyendra Nath Mukherjee
Calcutta High Court · AIR 1943 Cal 372
Bengal Money Lenders Act, 1940 — Section 86
High Courts09 Mar 1943
Hazareemull Heeralal Vs Balaram Chatterjee and Another
Calcutta High Court · AIR 1943 Cal 640
Bengal Agricultural Debtors Act, 1936 — Section 2, 34Government of India Act, 1935 — Section 108
High Courts05 Mar 1943
Sk. Abdul Aziz and Another Vs Maharaj Uday Chand Mahatab and Others
Calcutta High Court · AIR 1943 Cal 358
Bengal Tenancy Act, 1885 — Section 168A(2)
High Courts05 Mar 1943
Hosainali Raj Vs Barisal Rindan Samity Ltd.
Calcutta High Court · AIR 1945 Cal 141
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts04 Mar 1943
Surjya Singh Vs Golamjat Singh and Others
Calcutta High Court · (1943) 03 CAL CK 0012