High Courts16 Apr 1943
Smt. Binapani Devi Chakraburty Vs Banku Behary Mondal and Others
Calcutta High Court · AIR 1943 Cal 475
Bengal Tenancy Act, 1885 — Section 106
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,143 of 3,204
High Courts15 Apr 1943
Ishwar Chandra Pal Vs Pritilata Biswas
Calcutta High Court · AIR 1944 Cal 162
Rent Law of Bengal, L.P. Act, 1869 — Section 27
High Courts13 Apr 1943
K. Roy and Bros. Vs Ramanath Das and Others
Calcutta High Court · AIR 1945 Cal 37
Companies Act, 1956 — Section 109Registration Act, 1908 — Section 17, 17(1)
High Courts12 Apr 1943
Prosad Chandra Banerjee Vs Emperor
Calcutta High Court · AIR 1943 Cal 527
Penal Code, 1860 (IPC) — Section 466
High Courts09 Apr 1943
Rabindra Nath Mazumdar Vs Patiya Urban Co-operative Bank
Calcutta High Court · AIR 1944 Cal 388
Penal Code, 1860 (IPC) — Section 408
High Courts09 Apr 1943
Smt. Brindarani Debi Vs Co-operative Assurance Co. Ltd.
Calcutta High Court · AIR 1944 Cal 1
High Courts09 Apr 1943
RALEIGH INVESTMENT CO., LTD. Vs GOVERNOR-GENERAL IN COUNCIL.
Calcutta High Court · (1943) 11 ITR 393
Government of India Act, 1935 — Section 226Income Tax Act, 1922 — Section 22(2), 38
High Courts08 Apr 1943
Bhowani Mohan Joarder Vs Emperor
Calcutta High Court · AIR 1944 Cal 382
Criminal Procedure Code, 1898 (CrPC) — Section 480, 486
High Courts07 Apr 1943
Uday Chand Mahatab Bahadur of Burdwan Vs Phanindra Lal Ghosh and Another
Calcutta High Court · AIR 1944 Cal 384
Bengal Tenancy Act, 1885 — Section 168A
High Courts07 Apr 1943
The Deputy Custodian of Enemy Properties Vs The Mercantile Bank of India (Agency) Ltd.
Calcutta High Court · (1943) 04 CAL CK 0002
High Courts06 Apr 1943
Smt. Khatun Jinnat Sahebani and Another Vs Isha Prokash Gangooli and Others
Calcutta High Court · AIR 1944 Cal 44
Bengal Tenancy Act, 1885 — Section 167, 48E
High Courts06 Apr 1943
H.V. Low and Co. Ltd. Vs Kumar Pashupati Nath Maliah and Another
Calcutta High Court · AIR 1945 Cal 69
Court of Wards Act — Section 10C
High Courts06 Apr 1943
Mohesh Chandra Land Reclamation and Agricultural Improvement Co. Ltd. Vs Darapali Molla and Others
Calcutta High Court · (1943) 04 CAL CK 0008
High Courts02 Apr 1943
Kartick Chandra Mallik and Another Vs Rani Harsha Mukhi Dasi, Executrix to estate of Raja Manindra Chandra Sinha
Calcutta High Court · AIR 1943 Cal 345
Land Revenue Sales Act, 1859 — Section 37
High Courts02 Apr 1943
Muhammad Juman Mia Vs Akali Mudiani and Others
Calcutta High Court · AIR 1943 Cal 577
Transfer of Property Act, 1882 — Section 85
High Courts01 Apr 1943
Rangalal Mandal and Another Vs Narendra Nath Ghose
Calcutta High Court · AIR 1944 Cal 414
Bengal Money Lenders Act, 1940 — Section 84(i)
High Courts31 Mar 1943
Panchu Sheikh Vs Emperor
Calcutta High Court · AIR 1943 Cal 612
Evidence Act, 1872 — Section 26
High Courts31 Mar 1943
In the Matter of Lovejoy Patell and Another
Calcutta High Court · AIR 1944 Cal 433
Guardians and Wards Act, 1890 — Section 9