High Courts08 Jun 1943
Dwijendra Nath Talukdar and Another Vs Makhon Lal Pramanik
Calcutta High Court · AIR 1943 Cal 564
Criminal Procedure Code, 1898 (CrPC) — Section 198
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,141 of 3,204
High Courts08 Jun 1943
Sk. Khabiruddin and Others Vs Emperor
Calcutta High Court · AIR 1943 Cal 644
Criminal Procedure Code, 1898 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 395
High Courts07 Jun 1943
Dharanidhar Jana and Another Vs Kedar Nath Das
Calcutta High Court · AIR 1945 Cal 48
Penal Code, 1860 (IPC) — Section 186
High Courts07 Jun 1943
In Re: Babu Mohan Lal Chatterjee
Calcutta High Court · AIR 1943 Cal 370
Legal Practitioners Act, 1879 — Section 12
High Courts04 Jun 1943
Mohini Mohan Das and Others Vs Kunjabehari Das and Others
Calcutta High Court · AIR 1943 Cal 450
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts04 Jun 1943
Karamali Sikdar Vs Emperor
Calcutta High Court · AIR 1944 Cal 297
Penal Code, 1860 (IPC) — Section 147, 148
High Courts03 Jun 1943
Shib Nath Banerjee and Others Vs A.E. Porter and Others
Calcutta High Court · AIR 1943 Cal 377
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts01 Jun 1943
ROYAL CHORAL SOCIETY Vs INLAND REVENUE COMMISSIONERS.
Calcutta High Court · (1944) 12 ITR 13
High Courts01 Jun 1943
Akshoy Kumar Banerjee Vs Mahammad Hedayatulla and Others
Calcutta High Court · AIR 1944 Cal 73
Specific Relief Act, 1877 — Section 42
High Courts31 May 1943
Amir Hushen Vs Abdul Bari Khan and Others
Calcutta High Court · AIR 1943 Cal 560
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts28 May 1943
Ijjatulla Akanda and Another Vs Emperor
Calcutta High Court · AIR 1945 Cal 42
Criminal Procedure Code, 1898 (CrPC) — Section 338Penal Code, 1860 (IPC) — Section 109, 120B, 201, 364
High Courts28 May 1943
Sushila Bala Samaddar Vs Jitendra Nath Samaddar
Calcutta High Court · (1943) 05 CAL CK 0001
High Courts26 May 1943
Jnanendra Narayan Choudhury and Others Vs Samed Molla and Others
Calcutta High Court · AIR 1943 Cal 559
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts26 May 1943
Inder Singh Vs Sadhu Singh and Another
Calcutta High Court · AIR 1943 Cal 479
Penal Code, 1860 (IPC) — Section 498
High Courts26 May 1943
Abdul Jobbar Molla and Others Vs Emperor
Calcutta High Court · AIR 1944 Cal 39
Penal Code, 1860 (IPC) — Section 395, 412
High Courts26 May 1943
Kalidas Rakshit Vs Sm. Samrangini Roy Chowdhurani
Calcutta High Court · AIR 1945 Cal 71
Bengal Money Lenders Act, 1940 — Section 35
High Courts24 May 1943
Dulichand Mahesri and Another Vs Prohlad Chandra and Others
Calcutta High Court · AIR 1945 Cal 50
Bengal Tenancy Act, 1885 — Section 182West Bengal Non-Agricultural Tenancy (Temporary Provisions) Act, 1940 — Section 3, 6
High Courts19 May 1943
Asaddar Ali Khan Waqf Estate by Mutwali Gajanfor Ali Khan and Another Vs Province of Assam and Others
Calcutta High Court · AIR 1944 Cal 57
High Courts19 May 1943Allowed
Gajanfor Ali Khan and Another Vs The Province of Assam and Others
Calcutta High Court · (1943) 05 CAL CK 0004