High Courts25 Jun 1943
Jadu Mandalani Vs Sarajini Choudhurani and Another
Calcutta High Court · AIR 1945 Cal 100
Bengal Agricultural Debtors Act, 1936 — Section 13(3)Sea Customs Act, 1878 — Section 182
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,140 of 3,204
High Courts23 Jun 1943
Ijjatali Talukdar and Another Vs Emperor
Calcutta High Court · AIR 1943 Cal 539
Bengal Excise Act, 1909 — Section 46(a)
High Courts23 Jun 1943
Becharam Mukherji Vs Emperor and Another
Calcutta High Court · AIR 1944 Cal 224
Penal Code, 1860 (IPC) — Section 380, 403
High Courts23 Jun 1943
Amiyanarain Sanyal and Others Vs Mohinikanta Alias Mohini Mohan Chaki and Others
Calcutta High Court · (1943) 06 CAL CK 0004
High Courts22 Jun 1943
Gobinda Chandra Ghosh alias G. Ghosh and Another Vs Abdul Majid Ostagar and Others
Calcutta High Court · AIR 1944 Cal 163
Civil Procedure Code, 1908 (CPC) — Section 92, 92
High Courts21 Jun 1943
Sm. Meherunnisa Bibi Vs Satish Chandra Dutta
Calcutta High Court · AIR 1944 Cal 288
Bengal Money Lenders Act, 1940 — Section 38
High Courts21 Jun 1943
Pran Krishna Naskar Vs Bhagawan Chandra Middey
Calcutta High Court · AIR 1945 Cal 66
Bengal Agricultural Debtors Act, 1936 — Section 39Civil Procedure Code, 1908 (CPC) — Section 24, 47
High Courts18 Jun 1943
ESTATE OF HARENDRA KUMAR ROY Vs COMMISSIONER OF Income Tax BENGAL.
Calcutta High Court · (1944) 12 ITR 68
Income Tax Act, 1961 — Section 41(1)
High Courts18 Jun 1943
Estate of Harendra Kumar Vs I.T. Commissioner
Calcutta High Court · AIR 1944 Cal 308
Income Tax Act, 1961 — Section 10, 41(1)
High Courts17 Jun 1943
Chowdhury Mohammed Ibrahim and Others Vs Saburjan Bewa and Others
Calcutta High Court · AIR 1943 Cal 624
Bengal Agricultural Debtors Act, 1936 — Section 8
High Courts17 Jun 1943
KUMAR DEBA PROSAD GARGA AND OTHERS Vs COMMISSIONER OF Income Tax, BENGAL.
Calcutta High Court · (1943) 11 ITR 546
Bengal Tenancy Act, 1885 — Section 67
High Courts17 Jun 1943
MESSRS. SURPAT SINGH DUGAR AND OTHERS Vs COMMISSIONER OF Income Tax, BENGAL.
Calcutta High Court · (1943) 11 ITR 549
Income Tax Act, 1961 — Section 23(3), 33, 34
High Courts14 Jun 1943
Sarat Chandra Pal, his Heirs and legal representatives Sudhansu Kumar Pal and Others Vs Nur Muhammad Hazi Yacub
Calcutta High Court · AIR 1944 Cal 232
Bengal Agricultural Debtors Act, 1936 — Section 34Civil Procedure Code, 1908 (CPC) — Section 47
High Courts10 Jun 1943
COMMISSIONER OF Income Tax, BENGAL Vs MESSRS. GURUPADA DUTTA AND OTHERS.
Calcutta High Court · (1943) 11 ITR 499
Income Tax Act, 1961 — Section 10
High Courts10 Jun 1943
Commissioner of Income Tax Vs Gurupada Dutta and Others
Calcutta High Court · AIR 1944 Cal 125
Income Tax Act, 1961 — Section 10
High Courts09 Jun 1943
Emperor Vs Muktar Ali
Calcutta High Court · AIR 1944 Cal 306
Penal Code, 1860 (IPC) — Section 149, 302
High Courts09 Jun 1943
In Re: Baijnath Bajoria
Calcutta High Court · AIR 1945 Cal 67
Income Tax Act, 1961 — Section 33(1)
High Courts09 Jun 1943
BAIJNATH BAJORIA, IN RE.
Calcutta High Court · (1944) 12 ITR 430
Income Tax Act, 1961 — Section 33(1)
High Courts08 Jun 1943
KRISHNA HYDRAULIC PRESS LTD. Vs COMMISSIONER OF Income Tax, BENGAL.
Calcutta High Court · (1943) 11 ITR 504
Income Tax Act, 1961 — Section 34(1)
High Courts08 Jun 1943
Krishana Hydraulic Press Ltd. Vs Commissioner of Income Tax
Calcutta High Court · AIR 1944 Cal 116
Income Tax Act, 1961 — Section 34(1)