High Courts12 Aug 1943
Nishikanta Saha and Another Vs Umesh Chandra Mandal and Others
Calcutta High Court · (1943) 08 CAL CK 0004
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,138 of 3,204
High Courts11 Aug 1943
Choudhury Mohammad Manjural Haque and Others Vs Shebait of Sri Sri Iswar Lakshmi Narayan Jew Thakur, Sri Sri Iswari Saradia Durga Debi Thakurani and Sri Sri Iswari Jagadhatri Debi Thakurani, Bisseswar Banerjee
Calcutta High Court · AIR 1945 Cal 202
Bengal Land Revenue Sales Act, 1859 — Section 13Civil Procedure Code, 1908 (CPC) — Section 15Specific Relief Act, 1877 — Section 42
High Courts10 Aug 1943
Priyanath Roy Vs Sreedhar Chandra Roy and Others
Calcutta High Court · AIR 1945 Cal 28
Civil Procedure Code, 1882 — Section 265Civil Procedure Code, 1908 (CPC) — Section 115, 154Estates Partition Act, 1897 — Section 12
High Courts09 Aug 1943
Bhabani Churn Law and Another Vs Tulsi Chandra Goswami
Calcutta High Court · AIR 1945 Cal 183
Court of Wards Act — Section 35
High Courts09 Aug 1943
United Motor Transport Co. Ltd. Vs Sreelakshmi Motor Transport Co. Ltd. and Others
Calcutta High Court · AIR 1945 Cal 260
Motor Vehicles Act, 1914 — Section 11Motor Vehicles Act, 1939 — Section 134
High Courts04 Aug 1943
Nani Bai Baishyani Agarwalla Vs Maliram Agarwalla and Another
Calcutta High Court · AIR 1944 Cal 161
Bengal Agricultural Debtors Act, 1936 — Section 34
High Courts04 Aug 1943
Surujmal Keshan Vs Baliram Prosad Shah and Others
Calcutta High Court · (1943) 08 CAL CK 0003
High Courts03 Aug 1943
Jagadish Chandra Chakrabarti and Others Vs Upendra Chandra Chakrabarti and Others
Calcutta High Court · (1943) 08 CAL CK 0013
High Courts30 Jul 1943
Keshabdeo Bagat Vs Emperor
Calcutta High Court · AIR 1945 Cal 93
Negotiable Instruments Act, 1881 (NI) — Section 118(a)Penal Code, 1860 (IPC) — Section 109, 408, 414, 477A
High Courts29 Jul 1943
Sri Ram Charan Sinha Vs Gopi Nath
Calcutta High Court · AIR 1944 Cal 302
Bengal Money Lenders Act, 1940 — Section 38
High Courts28 Jul 1943
Achiran Bibi and Others Vs Babur Ali Sapui alias Baburali Sipai
Calcutta High Court · AIR 1945 Cal 156
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts26 Jul 1943
Mahadeb Mandal Vs Ratan Mondal and Others
Calcutta High Court · AIR 1945 Cal 186
Bengal Tenancy Act, 1885 — Section 146A, 167
High Courts23 Jul 1943
Monmohan Mukhopadhyay Vs Madaripore Loan: Office. Ltd. and Others
Calcutta High Court · (1943) 07 CAL CK 0016
High Courts23 Jul 1943
Mahiuddin Biswas Vs Gopi Charan Mondal
Calcutta High Court · AIR 1944 Cal 82
Bengal Agricultural Debtors Act, 1936 — Section 8
High Courts20 Jul 1943
Surendra Nath Sahu Vs Bidhu Bhusan Panja and Others
Calcutta High Court · AIR 1944 Cal 64
Penal Code, 1860 (IPC) — Section 466
High Courts19 Jul 1943Dismissed
Sm. Surabala Devi (Sm. Sarajubala Devi alias Digambari Devi) and another Vs Sudhir Kumar Mukhopadhya and others
Calcutta High Court · (1943) 07 CAL CK 0028
High Courts19 Jul 1943
Satish Chandra Dutt Vs Superintendent of Insurance and Others
Calcutta High Court · AIR 1945 Cal 157
Companies Act, 1862 — Section 91
High Courts19 Jul 1943
Firm Tokani Prosad Kamini Kumar Paul Vs Shyamapada Banerjee (surety) and Another
Calcutta High Court · AIR 1945 Cal 193
Limitation Act, 1963 — Section 14
High Courts16 Jul 1943Dismissed
Surendra Prasad Lahiri Chaudhury and Another Vs Gobinda Das Chaudhury
Calcutta High Court · (1943) 07 CAL CK 0027
High Courts16 Jul 1943
Nirodhini alias Nirodi Sangma Vs Nanda Sangma and Others
Calcutta High Court · AIR 1945 Cal 213