High Courts15 Jul 1943
Abinash Chandra Biswas Vs Nakul Ruhidas and Another
Calcutta High Court · AIR 1945 Cal 192
Bengal Agricultural Debtors Act, 1936 — Section 34Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,139 of 3,204
High Courts15 Jul 1943Dismissed
Munsuf Mia Vs Abdul Sobhan
Calcutta High Court · (1943) 07 CAL CK 0002
High Courts13 Jul 1943
Calcutta Landing and Shipping Co. Ltd. Vs Victor Oil Company Ltd.
Calcutta High Court · AIR 1944 Cal 84
Transfer of Property Act, 1882 — Section 106
High Courts13 Jul 1943
Jatindra Nath Pal Vs Corporation of Calcutta
Calcutta High Court · AIR 1945 Cal 144
Bengal General Clauses Act, 1899 — Section 17Calcutta Municipal Act, 1923 — Section 538, 539
High Courts13 Jul 1943
Sm. Swarnamonjuri Dassi, Excutrix to estate of Babu Broja Lal Seal Vs Fakir Chandra Karar and Others
Calcutta High Court · AIR 1944 Cal 203
Bengal Tenancy Act, 1885 — Section 168A
High Courts13 Jul 1943
Maharaja Bir Bikram Kishore Manikya Bahadur Vs Sukhomoy Ghose and Another
Calcutta High Court · AIR 1945 Cal 49
Bengal Tenancy Act, 1885 — Section 26FCivil Procedure Code, 1908 (CPC) — Section 115Sylhet Tenancy Act, 1936 — Section 35
High Courts12 Jul 1943
Sushil Kumar Bose Vs Emperor
Calcutta High Court · AIR 1943 Cal 489
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts09 Jul 1943Dismissed
Devraj Ray Pandey and Others Vs Lalji Moearji Ranchord
Calcutta High Court · (1943) 07 CAL CK 0004
High Courts08 Jul 1943
LOMAX (INSPECTOR OF TAXES) Vs PETER DIXON and SON, LTD.
Calcutta High Court · (1944) 12 ITR 1
Money Lenders Act, 1927 — Section 8
High Courts08 Jul 1943
Jitendra Mohan De and Another Vs Emperor
Calcutta High Court · AIR 1944 Cal 79
Calcutta Suburban Police Act, 1866 — Section 41
High Courts08 Jul 1943
Hemanta Kumar Bose Vs Jitendra Nath Pal and Others
Calcutta High Court · AIR 1945 Cal 135
Transfer of Property Act, 1882 — Section 65, 65A, 91
High Courts06 Jul 1943
Saharaddin Dewan Vs Altafuddin Ahmed and Others
Calcutta High Court · AIR 1943 Cal 590
Bengal Tenancy Act, 1885 — Section 26G
High Courts05 Jul 1943
Chandra Kumar Chowdhury Vs Kala Meah and Another
Calcutta High Court · AIR 1943 Cal 633
Bengal Agricultural Debtors Act, 1936 — Section 52
High Courts05 Jul 1943
Arjun Lal Vs Banbehari
Calcutta High Court · AIR 1944 Cal 328
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts02 Jul 1943
Monomohan Das Vs Parswanath Das Sarkar and Others
Calcutta High Court · AIR 1943 Cal 588
Bengal Tenancy Act, 1885 — Section 26G
High Courts30 Jun 1943
Nandalal Ghose Vs Emperor
Calcutta High Court · AIR 1944 Cal 283
Penal Code, 1860 (IPC) — Section 193, 199
High Courts28 Jun 1943
Dula Mia Vs Dacca Municipality
Calcutta High Court · AIR 1944 Cal 160
Bengal Municipal Act, 1932 — Section 198
High Courts28 Jun 1943
Sashi Kumar Baishnab and Others Vs Ramani Mohan Das and Others
Calcutta High Court · AIR 1944 Cal 228
High Courts28 Jun 1943
General Rana Parakram Jung Bahadur Vs Prasadi Ram Saha and Another
Calcutta High Court · AIR 1945 Cal 23
High Courts25 Jun 1943
Emperor Vs Chuni Lal De and Another
Calcutta High Court · AIR 1944 Cal 448
Penal Code, 1860 (IPC) — Section 198