High Courts08 Dec 1943
ASHER Vs LONDON FILM PRODUCTIONS, LTD.
Calcutta High Court · (1945) 13 ITR 6
Income Tax Act, 1922 — Section 18
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,137 of 3,204
High Courts07 Dec 1943
A.N.M. Azizal Bari Vs Jew Mahammad Khan Kabuli and Another
Calcutta High Court · AIR 1944 Cal 230
Bengal Money Lenders Act, 1940 — Section 38
High Courts06 Dec 1943
Satish Chandra Seal and Others Vs Emperor
Calcutta High Court · AIR 1945 Cal 137
Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 120B, 409Post Office Act, 1898 — Section 52, 70
High Courts02 Dec 1943
Dr. S. Roy Vs Karuna Kisore kar
Calcutta High Court · AIR 1945 Cal 452
Bengal Money Lenders Act, 1940 — Section 86(1)(6)
High Courts01 Dec 1943
Soorajmull Nagarmull Vs Firm Haribux Shewnathrai
Calcutta High Court · AIR 1945 Cal 454
High Courts01 Dec 1943
Atul Chandra Bhaduri and Others Vs Sheikh Akhtar Ali (on the dated of Sheikh Maju) and Others
Calcutta High Court · AIR 1944 Cal 260
Bengal Tenancy Act, 1885 — Section 26(E)Specific Relief Act, 1877 — Section 9
High Courts25 Nov 1943
Abdur Rasheed Vs Maharaja Srish Chandra
Calcutta High Court · AIR 1944 Cal 301
Bengal Tenancy Act, 1885 — Section 168ACourt of Wards Act — Section 10C
High Courts25 Nov 1943Dismissed
Mrigendra Kumar Majumdar Vs Abinash Chandra Deb
Calcutta High Court · (1943) 11 CAL CK 0001
High Courts18 Nov 1943
Emperor Vs Kauser Ali Sk. and Another
Calcutta High Court · AIR 1944 Cal 249
Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302, 34
High Courts26 Aug 1943Allowed
Rathindra Narayan Das Vs Rai Gunendra Krishna Roy Bahadur
Calcutta High Court · (1943) 08 CAL CK 0001
High Courts25 Aug 1943
Pratap Mull Bagaria and Another Vs Sree Sree Iswar Gopal Jiew Thakur represented by N.N. Rudra and Another
Calcutta High Court · AIR 1944 Cal 211
High Courts25 Aug 1943
Nawab Bahadur of Murshidabad Vs Rameshwarlal Ganeriwalla
Calcutta High Court · (1943) 08 CAL CK 0002
High Courts24 Aug 1943
Babulall Choukhani Vs Hariprosad Roy
Calcutta High Court · AIR 1944 Cal 72
Calcutta House Rent Control Order, 1943 — Section 9(1)(c)
High Courts24 Aug 1943
R.C. Pollard Vs Satya Gopal Mazumdar
Calcutta High Court · AIR 1943 Cal 594
Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 355
High Courts17 Aug 1943
Dewan Anwar Reza Choudhury Vs Dewan Hachinur Reza Choudhury through Manager, Court of Wards and Others
Calcutta High Court · AIR 1945 Cal 189
High Courts16 Aug 1943
Ashutosh Sarkar Vs Corporation of Calcutta
Calcutta High Court · AIR 1944 Cal 159
Calcutta Municipal Act, 1923 — Section 363
High Courts13 Aug 1943
Kamalakshya Chowdhury and Others Vs Joychand Lal Babu and Others
Calcutta High Court · (1943) 08 CAL CK 0007
High Courts12 Aug 1943
Uday Chand Mahatab Vs Kuroram Mukherjee and Others
Calcutta High Court · AIR 1945 Cal 99
Bengal Tenancy Act, 1885 — Section 168ATransfer of Property Act, 1882 — Section 111(d)