High Courts04 Feb 1944
Profulla Kumar Basu Vs Gopee Bullabh Sen and Another
Calcutta High Court · AIR 1946 Cal 159
Contract Act, 1872 — Section 125, 244
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,135 of 3,204
High Courts04 Feb 1944
Profulla Kumar Basu Vs Gopee Bullabh Sen and another
Calcutta High Court · (1944) 02 CAL CK 0012
High Courts02 Feb 1944
Jagannath Jugalkishore Vs Kaniram Bangsidhar
Calcutta High Court · (1944) 02 CAL CK 0027
High Courts02 Feb 1944
Asgar (Ali) Mandal and Others Vs Emperor
Calcutta High Court · AIR 1945 Cal 467
Penal Code, 1860 (IPC) — Section 147, 148, 149, 326
High Courts01 Feb 1944
G.M Shahni Vs Havero Trading Co., Ltd. and Others
Calcutta High Court · (1944) 02 CAL CK 0010
High Courts01 Feb 1944
Sm. Santastla Dasi Vs Narendra Nath Bandari and Others
Calcutta High Court · (1944) 02 CAL CK 0001
High Courts28 Jan 1944
Joy Chand Seraogi and Another Vs Dole Gobinda Das and Others
Calcutta High Court · AIR 1944 Cal 272
Contract Act, 1872 — Section 69
High Courts27 Jan 1944
Commissioner of Income Tax Vs Chowringhee Properties Ltd.
Calcutta High Court · AIR 1945 Cal 53
Companies Act, 1956 — Section 127(1)Income Tax Act, 1961 — Section 9(1)(vi)
High Courts27 Jan 1944
Golam Ehiya Vs Abdul Rob and Others
Calcutta High Court · (1944) 01 CAL CK 0004
High Courts27 Jan 1944
COMMISSIONER OF Income Tax, BENGAL. Vs CHOWRINGHEE PROPERTIES LTD.
Calcutta High Court · (1944) 12 ITR 434
Income Tax Act, 1961 — Section 9(1)(iv)
High Courts20 Jan 1944
Sm. Malati Bala Deb Gupta Vs Narendra Chandra Bhattacharjee and Others
Calcutta High Court · AIR 1944 Cal 253
Bengal Tenancy Act, 1885 — Section 26F
High Courts17 Jan 1944
Upendra Nath Vs Kumar Bimalendu
Calcutta High Court · AIR 1944 Cal 302a
Limitation Act, 1963 — Article 61
High Courts17 Jan 1944
GURU PROSAD SHAW Vs COMMISSIONER OF Income Tax, BENGAL.
Calcutta High Court · (1944) 12 ITR 233
Income Tax Act, 1961 — Section 28
High Courts17 Jan 1944
Guru Prasad Shaw Vs Commissioner of Income Tax
Calcutta High Court · AIR 1945 Cal 65
Income Tax Act, 1961 — Section 28
High Courts16 Jan 1944
Tamizuddin Master and others Vs Asimuddin
Calcutta High Court · (1944) 01 CAL CK 0005
High Courts14 Jan 1944
Naba Kumar Singh Dudhoria Vs Commissioner of Income Tax
Calcutta High Court · AIR 1945 Cal 104
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Income Tax Act, 1961 — Section 22(2), 30(1)
High Courts14 Jan 1944
Mathura Prosad Rajghoria and Others Vs Corporation of Calcutta and Others
Calcutta High Court · AIR 1945 Cal 470
Calcutta Municipal Act, 1923 — Section 205Civil Procedure Code, 1908 (CPC) — Section 80
High Courts14 Jan 1944
Nanda Lal Vs Askaran Baboo
Calcutta High Court · AIR 1944 Cal 310
Bengal Tenancy Act, 1885 — Section 179, 52
High Courts14 Jan 1944
Keshabdeo Vs Emperor
Calcutta High Court · AIR 1944 Cal 317
Defence of India Act, 1971 — Section 2