High Courts20 Mar 1944
Abdul Samad and Another Vs Aslam Munshi and Others
Calcutta High Court · AIR 1944 Cal 381
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,133 of 3,204
High Courts20 Mar 1944
Kailash Chandra Vs Nanda Kumar
Calcutta High Court · AIR 1944 Cal 385
Succession Act, 1925 — Section 263
High Courts20 Mar 1944
Jagannath Jugal Kishore Vs Chimanlal Chowdhuri and others
Calcutta High Court · (1944) 03 CAL CK 0006
High Courts20 Mar 1944
Jagannath Jugalkishore Vs Chimanlal Chowdhury and Others
Calcutta High Court · (1944) 03 CAL CK 0002
High Courts16 Mar 1944
Tirthabala Dasi Vs Srila Srijukta Uday Chand Mahtab and Another
Calcutta High Court · AIR 1948 Cal 222
High Courts16 Mar 1944
Macmillan and Co., Ltd. Vs All India Publishing Co., Ltd.
Calcutta High Court · (1944) 03 CAL CK 0004
High Courts15 Mar 1944
Bengal Agency and Stores Syndicate Vs T.N. Khanna
Calcutta High Court · (1944) 03 CAL CK 0031
High Courts15 Mar 1944
Sm. Rajpalia Vs Champdani Jute Mills, Ltd.
Calcutta High Court · (1944) 03 CAL CK 0029
High Courts15 Mar 1944
Bhupati Nath Deb Vs Province of Bengal
Calcutta High Court · (1944) 03 CAL CK 0020
High Courts15 Mar 1944Dismissed
Sm. Khatun Bibi Vs Sm. Lilabati Dassi
Calcutta High Court · (1944) 03 CAL CK 0001
High Courts14 Mar 1944
Durga Das Pan and Others Vs Santosh Kumar Pan represented by Sm. Uma Sundari Ghose and Others
Calcutta High Court · AIR 1944 Cal 428
High Courts14 Mar 1944
Brojendra Kishore Vs Governor-General in Council
Calcutta High Court · AIR 1944 Cal 315
Land Acquisition Act, 1894 — Section 3(a)
High Courts13 Mar 1944
Ananda Chandra Sen Vs Suresh Chandra De Sarkar and Others
Calcutta High Court · (1944) 03 CAL CK 0008
High Courts09 Mar 1944
CORPORATION OF FOREIGN BONDHOLDERS Vs INLAND REVENUE COMMISSIONERS.
Calcutta High Court · (1945) 13 ITR 11
Income Tax Act, 1918 — Section 37(1)(b)
High Courts07 Mar 1944Dismissed
Baijnath Chaubey and Co. Vs Varajlal Moolji and Others
Calcutta High Court · (1944) 03 CAL CK 0021
High Courts28 Feb 1944
Sm. Nivanani Debi Bhattacherjee and Another Vs Chhakuram Doloi
Calcutta High Court · AIR 1944 Cal 416
Bengal Tenancy Act, 1885 — Section 168ACivil Procedure Code, 1908 (CPC) — Section 47
High Courts28 Feb 1944
Superintendent and Remembrancer of Legal Affairs, on behalf of Provincial Government Vs Abinash Chandra Roy
Calcutta High Court · AIR 1947 Cal 119