High Courts31 May 1944
Sm. Fatemanesha Begum and Others Vs S.K. Mahidin and Others
Calcutta High Court · (1944) 05 CAL CK 0009
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,131 of 3,204
High Courts30 May 1944
Provash Chandra Dutta Vs Santhal Pargana Electric Supply Corporation Ltd. and Others
Calcutta High Court · (1944) 05 CAL CK 0002
High Courts29 May 1944Allowed
Re. Ali Mahammed Hashim, an Insolvent Md. Siddique Yusuf Vs The Official Assignee of Calcutta and Others
Calcutta High Court · (1944) 05 CAL CK 0020
High Courts29 May 1944
S.M. Solaiman Vs Noor Mahommed and Another
Calcutta High Court · AIR 1944 Cal 395
Calcutta Municipal Act, 1923 — Section 47(1)(c)
High Courts29 May 1944
Sm. Ratan Moni Debi Vs Nagendra Narain Singh
Calcutta High Court · (1944) 05 CAL CK 0011
High Courts26 May 1944
Bisseswarlal Brijlal Vs Jaidayal Udairam
Calcutta High Court · (1944) 05 CAL CK 0015
High Courts25 May 1944
Dandy Swami Jagan-Nath Asram Vs Pandit Srijib Nyayatirtha and Others
Calcutta High Court · (1944) 05 CAL CK 0021
High Courts23 May 1944
K.H. Bhattacharjee and Others Vs Emperor
Calcutta High Court · AIR 1944 Cal 374
Penal Code, 1860 (IPC) — Section 109, 161
High Courts22 May 1944
Rajani Kanta Pal Vs Hrishikesh Das and Others
Calcutta High Court · AIR 1944 Cal 391
Bengal Money Lenders Act, 1940 — Section 30
High Courts19 May 1944
Emperor Vs Ajit Kumar Ghosh and Others
Calcutta High Court · AIR 1945 Cal 159
Criminal Procedure Code, 1898 (CrPC) — Section 342Evidence Act, 1872 — Section 145, 80Penal Code, 1860 (IPC) — Section 147, 302, 34
High Courts17 May 1944
Sanat Kumar Vs Pramatha Nath
Calcutta High Court · AIR 1944 Cal 325
Bengal Money Lenders Act, 1940 — Section 38
High Courts16 May 1944
Central Bank of India Ltd. Vs M.V.V. Rao
Calcutta High Court · (1944) 05 CAL CK 0022
High Courts12 May 1944
Mirza Momtazali Khan and Another Vs Banewari Lal Roy and Others
Calcutta High Court · (1944) 05 CAL CK 0023
High Courts12 May 1944
Kumar Sanat Kumar Mukherjee Vs Kumar Pramatha Nath Roy
Calcutta High Court · (1944) 05 CAL CK 0016
High Courts12 May 1944
Bireswar Banerji Vs Emperor
Calcutta High Court · AIR 1944 Cal 417
Calcutta Tramways Act, 1880 — Section 21Criminal Procedure Code, 1898 (CrPC) — Section 204(8)
High Courts12 May 1944
Mirza Momtazali Khan and another Vs Banwari Lal Roy and others
Calcutta High Court · (1944) 05 CAL CK 0010
High Courts10 May 1944
Balai Chand De and Another Vs Akshaya Kumar Seal
Calcutta High Court · (1944) 05 CAL CK 0001
High Courts08 May 1944
Mohendra Nath Haldar Vs Mohendra Nath Sardar
Calcutta High Court · AIR 1944 Cal 305
Bengal Tenancy Act, 1885 — Section 26G
High Courts04 May 1944Dismissed
Dhirendra Nath Banerji Vs Bhupendra Nath Bose and Another
Calcutta High Court · (1944) 05 CAL CK 0019