High Courts18 May 1943
The Deputy Custodian of Enemy Properties Vs The Star Paper Mills, Ltd.
Calcutta High Court · (1943) 05 CAL CK 0006
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,142 of 3,204
High Courts18 May 1943
Chairman, Municipality Kishoregunj Vs Radhika Mohan Ghose
Calcutta High Court · AIR 1944 Cal 377
Bengal Municipal Act, 1932 — Section 332, 501
High Courts11 May 1943
Kulada Charan Roy Choudhury and Others Vs Ajit Kumar Ghosh
Calcutta High Court · (1943) 05 CAL CK 0008
High Courts10 May 1943
Baldeodas Bajoria and Another Vs Governor of United Provinces
Calcutta High Court · AIR 1945 Cal 44
Arbitration Act, 1940 — Section 33, 5Civil Procedure Code, 1908 (CPC) — Section 80Specific Relief Act, 1877 — Section 56
High Courts07 May 1943Dismissed
Girish Chandra Santra and others Vs Purna Chandra Bhattacharjya and others
Calcutta High Court · (1943) 05 CAL CK 0025
High Courts07 May 1943
Maharaja Sashi Kanta Acharya Bahadur Vs Aptabaddin Bepari
Calcutta High Court · (1943) 05 CAL CK 0014
High Courts07 May 1943
Rani Harshamukhi Dasi, Executrix to Estate of Raja Manindra Chandra Sinha Bahadur of Paikpara Vs Kshitindra Deb Roy and Others and Another, Shebait of Sree Sree Iswar Hanshewari Thakurani
Calcutta High Court · AIR 1943 Cal 453
Bengal Tenancy Act, 1885 — Section 103B
High Courts07 May 1943
Inchan alias Insan and Others Vs Emperor
Calcutta High Court · AIR 1943 Cal 647
Evidence Act, 1872 — Section 145, 32Penal Code, 1860 (IPC) — Section 147, 302
High Courts04 May 1943
Asharam Thikadar Vs Dan Chand Chapra and Others
Calcutta High Court · AIR 1945 Cal 61
Bengal Money Lenders Act, 1940 — Section 35, 85
High Courts04 May 1943
Surendra Narain Sarbadhikari Vs Bholanath Roy Chowdhury
Calcutta High Court · AIR 1943 Cal 613
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(2)
High Courts03 May 1943
Ahmed Mia and Others Vs Emperor
Calcutta High Court · AIR 1944 Cal 243
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts25 Apr 1943Dismissed
Debi Prasad Vs Satish Chandra
Calcutta High Court · (1943) 04 CAL CK 0031
High Courts21 Apr 1943
Sk. Md. Abel and Abed Vs Altaf Hossain
Calcutta High Court · (1943) 04 CAL CK 0014
High Courts20 Apr 1943
Smt. Mono Mohini Choudhurani Vs Nityananda Saha Choudhury
Calcutta High Court · AIR 1943 Cal 609
Bengal Tenancy Act, 1885 — Section 167
High Courts20 Apr 1943
Digendra Kumar Roy Choudhury and Others Vs Kuti Mian and Others
Calcutta High Court · AIR 1944 Cal 132
Law of Property Act, 1925 — Section 184
High Courts20 Apr 1943
Ram Krishna Bhattacharya and Others Vs Badri Narayan Chetlangia, the Ward of Chetlangia Ward''s Estate through Manager Kartick Pada Ghose
Calcutta High Court · AIR 1943 Cal 531
Public Demands Recovery Act — Section 34
High Courts19 Apr 1943Allowed
Naresh Chandra Roy and Others Vs Sm. Snehalata Guha Roy and Others
Calcutta High Court · (1943) 04 CAL CK 0027
High Courts16 Apr 1943Dismissed
Ashgar Hossain Vs The Official Trustee of Bengal
Calcutta High Court · (1943) 04 CAL CK 0024