High Courts18 Dec 1941
Raj Kumari Baishnabi Vs Mirja Samsuddin and Others
Calcutta High Court · AIR 1942 Cal 330
Transfer of Property Act, 1882 — Section 117
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,159 of 3,204
High Courts18 Dec 1941
Ram Chandra Banerjee Vs Baidyanath Roy Chaudhury and Others
Calcutta High Court · AIR 1942 Cal 483
Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1963 — Article 115, 120, 89
High Courts18 Dec 1941
Hiranmoy Bhaduri Vs Probal Kumar Pramanik
Calcutta High Court · AIR 1942 Cal 338
High Courts17 Dec 1941
CROFT INSPECTOR OF TAXES Vs SYWELL AERODROME LTD.
Calcutta High Court · (1942) 10 ITR 96
Income tax Act, 1842 — Section 61
High Courts17 Dec 1941Allowed
Ramani Mohan Bhattacharjee Vs Surjya Kumar Dhar and another
Calcutta High Court · (1941) 12 CAL CK 0017
High Courts16 Dec 1941
LATILLA Vs COMMISSIONERS OF INLAND REVENUE.
Calcutta High Court · (1942) 10 ITR 75
Finance Act, 1936 — Section 18
High Courts16 Dec 1941
Ramani Mohan Bhattacharyya Vs Surjya Kumar Dhar and Another
Calcutta High Court · (1941) 12 CAL CK 0020
High Courts16 Dec 1941
Mozam Shaikh Vs Annada Prasad Bhadra and Another
Calcutta High Court · AIR 1942 Cal 341
High Courts16 Dec 1941
Samiruddin Maltey Vs Naba Kumar Saha
Calcutta High Court · AIR 1942 Cal 224
Bengal Money Lenders Act, 1940 — Section 36
High Courts12 Dec 1941Allowed
Jogesh Chandra Kaibarta and Others Vs Jagadish Chandra Banerjee and Others
Calcutta High Court · (1941) 12 CAL CK 0033
High Courts12 Dec 1941
Monohar Kaibarta and Others Vs Jagadish Chandra Banerjee and Others
Calcutta High Court · AIR 1942 Cal 357
Bengal Alluvial Land Settlement Act, 1858 — Section 2
High Courts11 Dec 1941
Annada Prasad Mitra Vs Sushil Kumar Mandal
Calcutta High Court · AIR 1942 Cal 390
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 146, 47
High Courts11 Dec 1941Allowed
Hafiz Shamsed Ahmed Vs Chatoo Lal Dey
Calcutta High Court · (1941) 12 CAL CK 0007
High Courts11 Dec 1941
Prafulla Kumar Khara and Another Vs Emperor
Calcutta High Court · AIR 1943 Cal 40
Evidence Act, 1872 — Section 11, 145, 157Penal Code, 1860 (IPC) — Section 197
High Courts10 Dec 1941Dismissed
Latim Sekh and Others Vs Tripura Sundari Debi
Calcutta High Court · (1941) 12 CAL CK 0018
High Courts10 Dec 1941
Sheikh Jaru Bepari Vs A.G. Peters and Others
Calcutta High Court · AIR 1942 Cal 493
Negotiable Instruments Act, 1881 (NI) — Section 43
High Courts09 Dec 1941
Sm. Annapurna Dasi and Others Vs Sarat Chandra Bhattacharjee and Others
Calcutta High Court · AIR 1942 Cal 394
Civil Procedure Code, 1908 (CPC) — Section 44Evidence Act, 1872 — Section 92
High Courts09 Dec 1941
Girish Chandra Das Vs Siba Prasad Jana and Another
Calcutta High Court · AIR 1942 Cal 472
Bengal Money Lenders Act, 1940 — Section 35, 86(b)
High Courts07 Dec 1941
Ramani Mohan Bhattacharjee Vs Surjya Kumar Dhar and Another
Calcutta High Court · AIR 1943 Cal 22
Negotiable Instruments Act, 1881 (NI) — Section 118, 118(a), 43