High Courts19 Nov 1941
Maharaja Srish Chandra Nandi by Manager Kasimbazar Raj Wards Estate Vs Kala Chand Roy and Others
Calcutta High Court · AIR 1942 Cal 445
Bengal Tenancy Act, 1885 — Section 105A, 26JEvidence Act, 1872 — Section 13(b)
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,161 of 3,204
High Courts19 Nov 1941
Bhupendra Krishna Mukherjee and Another Vs Rai Gunendra Krishna Roy Bahadur
Calcutta High Court · (1941) 11 CAL CK 0017
High Courts18 Nov 1941
Benoy Kumar Acharjee Choudhury and Others Vs Ahammad Ali and Others
Calcutta High Court · AIR 1942 Cal 467
Specific Relief Act, 1877 — Section 42Waqf Act, 1954 — Section 70
High Courts18 Nov 1941
Brijraj Marwari and Others Vs Anant Prosad
Calcutta High Court · AIR 1942 Cal 509
Bengal Money Lenders Act, 1940 — Section 2(22), 36
High Courts18 Nov 1941
Benoy Kumar Acharjee Choudhury and Others Vs Ahammad Ali and Another
Calcutta High Court · (1941) 11 CAL CK 0008
High Courts17 Nov 1941
Province of Bengal Vs Ramlal Oswal and Another
Calcutta High Court · AIR 1942 Cal 308
High Courts17 Nov 1941
Naimuddi and Others Vs Emperor
Calcutta High Court · AIR 1943 Cal 47
Penal Code, 1860 (IPC) — Section 109, 304, 304, 323, 326
High Courts14 Nov 1941
Sachindra Nath Chatterjee Vs Bengal Nagpur Railway Co. Ltd.
Calcutta High Court · AIR 1942 Cal 444
High Courts13 Nov 1941
Emperor Vs Ramjanam Singh
Calcutta High Court · AIR 1942 Cal 307
Criminal Procedure Code, 1898 (CrPC) — Section 195(5)Penal Code, 1860 (IPC) — Section 182
High Courts13 Nov 1941Dismissed
Meerza Nurul Haque and Others Vs Mohinimohan Chowdhury and Others
Calcutta High Court · (1941) 11 CAL CK 0024
High Courts13 Nov 1941
Jogendra Chandra Ghosh Vs The Postal Department of The Government of India
Calcutta High Court · (1941) 11 CAL CK 0015
High Courts11 Nov 1941
Sm. Sukumari Devi Vs Rajdhari Pandey
Calcutta High Court · AIR 1942 Cal 49
Government of India Act, 1935 — Section 100
High Courts05 Nov 1941
Nurul Huq and Another Vs Obayedulla
Calcutta High Court · (1941) 11 CAL CK 0016
High Courts03 Nov 1941
Rashid Allidina Vs Jiwandas Khemji and Another
Calcutta High Court · AIR 1943 Cal 35
Criminal Procedure Code, 1898 (CrPC) — Section 144Land Acquisition Act, 1894 — Section 16
High Courts16 Sept 1941
Emperor Vs Naibulla alias Fulir Bap
Calcutta High Court · AIR 1942 Cal 524
Criminal Procedure Code, 1898 (CrPC) — Section 374, 423, 423(2)Penal Code, 1860 (IPC) — Section 302
High Courts07 Sept 1941Dismissed
Maharaja Bahadur, Ram Ranbijoy and Prosad Singh Vs Sm. Savitri Devi and Others
Calcutta High Court · (1941) 09 CAL CK 0002
High Courts28 Aug 1941
Naresh Chandra Das and Another Vs Emperor
Calcutta High Court · AIR 1942 Cal 593
Criminal Procedure Code, 1898 (CrPC) — Section 162Evidence Act, 1872 — Section 27Opium Act, 1878 — Section 9(a), 9(c)
High Courts28 Aug 1941
Sk. Budhan Mia Vs Jotindra Mohun Dutt
Calcutta High Court · AIR 1942 Cal 132
Bengal Money Lenders Act, 1940 — Section 36(6)
High Courts28 Aug 1941
Ayub Ali and Others Vs Emperor
Calcutta High Court · AIR 1942 Cal 277
Penal Code, 1860 (IPC) — Section 147, 341
High Courts27 Aug 1941
Promode Nath Sinha Roy and Others Vs Smt. Raseshwari Dassi and Another
Calcutta High Court · AIR 1942 Cal 128
Bengal Money Lenders Act, 1940 — Section 36(6)