High Courts07 Aug 1941
Kedar Nath Sen Vs Amulya Ratan Sanyal
Calcutta High Court · AIR 1942 Cal 79
Penal Code, 1860 (IPC) — Section 200
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,163 of 3,204
High Courts06 Aug 1941
Satya Narayan Banerjee and Another Vs Radha Nath Das and Others
Calcutta High Court · AIR 1942 Cal 69
Bengal Money Lenders Act, 1940 — Section 36
High Courts06 Aug 1941
Haji Mahammad Nabi Shirazi and Others Vs Province of Bengal and Others
Calcutta High Court · AIR 1942 Cal 343
Bengal Wakf Act, 1934 — Section 73, 73(2)Civil Procedure Code, 1908 (CPC) — Section 80, 92
High Courts05 Aug 1941
Foolcomari Dasi Vs Debendra Nath Seal
Calcutta High Court · AIR 1942 Cal 474
Transfer of Property Act, 1882 — Section 39, 89
High Courts04 Aug 1941
Nazar Mohammad Khan and Another Vs J.O. Browne
Calcutta High Court · AIR 1942 Cal 292
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts01 Aug 1941
Natabar Sasmal and Others Vs Krishna Chandra Bera and Others
Calcutta High Court · AIR 1942 Cal 261
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts01 Aug 1941
Taran Roy Bain and Others Vs Shyam Mondal and Others
Calcutta High Court · AIR 1942 Cal 226
High Courts31 Jul 1941
Rai Manmatha Nath Boss and Others Vs Sm. Renula Boss and Others
Calcutta High Court · (1941) 07 CAL CK 0031
High Courts30 Jul 1941
Pabna District Board Vs Ranjit Chandra Lahiri and Others
Calcutta High Court · AIR 1942 Cal 72
Bengal Local Self-Government Act, 1885 — Section 86A
High Courts29 Jul 1941Dismissed
Rajani Kanta Sen and Others Vs Sita Kumari and Others
Calcutta High Court · (1941) 07 CAL CK 0029
High Courts29 Jul 1941
Juggannath Roy and Another Vs Madan Mohan Burman and Another
Calcutta High Court · AIR 1942 Cal 125
Bengal Money Lenders Act, 1940 — Section 30
High Courts28 Jul 1941
Bijon K. Nawn Vs Sudhir Ch. Nawn and Others
Calcutta High Court · AIR 1942 Cal 468
High Courts25 Jul 1941
Smt. Radharani Dassi Vs Smt. Binodamoyee Dassi and Others
Calcutta High Court · AIR 1942 Cal 92
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts25 Jul 1941
Kunja Behari Pal Vs Rai Satyendra Nath Das Bahadur and Another
Calcutta High Court · AIR 1941 Cal 689
Bengal Money Lenders Act, 1940 — Section 36
High Courts24 Jul 1941
Motilal Chhajulal Vs Giridharilal Rameshwarlal
Calcutta High Court · AIR 1942 Cal 613
Arbitration Act, 1940 — Section 15
High Courts23 Jul 1941
Kalipada Kumar Vs The King-Emperor
Calcutta High Court · (1941) 07 CAL CK 0028
High Courts23 Jul 1941
Jogesh Chandra Biswas Vs Pran Krishna Kundu
Calcutta High Court · (1941) 07 CAL CK 0002
High Courts22 Jul 1941
Promode Kumar Roy and Another Vs Tincowrie Dey
Calcutta High Court · AIR 1942 Cal 37
Bengal Money Lenders Act, 1940 — Section 36
High Courts22 Jul 1941
Bepin Behary Law Vs Mohit Kumar Pal and Others
Calcutta High Court · AIR 1942 Cal 496
Transfer of Property Act, 1882 — Section 81