COURT ARCHIVE

Calcutta High Court judgments

64,079 judgments · page 2,164 of 3,204

High Courts18 Jul 1941

In Re: Bengal Electric Lamp Works Ltd.

Calcutta High Court · AIR 1942 Cal 516

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High Courts16 Jul 1941

Western India Life Insurance Co. Ltd. Vs Sm. Asima Sirkar and Others

Calcutta High Court · AIR 1942 Cal 412

Evidence Act, 1872 — Section 114

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High Courts16 Jul 1941

Ramendra Narayan Roy and Another Vs Smt. Bibhabati Debi and Others

Calcutta High Court · AIR 1942 Cal 488

Civil Procedure Code, 1908 (CPC) — Section 151, 47

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High Courts15 Jul 1941Dismissed

Gour Mohan Mullick and Others Vs Kanto Mohan Mullick

Calcutta High Court · (1941) 07 CAL CK 0018

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High Courts14 Jul 1941

Mritunjoy Roy and Another Vs Netai Chand Dutt and Others

Calcutta High Court · AIR 1942 Cal 123

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High Courts10 Jul 1941

Jwala Prosad Saha Vs Bachu Lal Gupta

Calcutta High Court · AIR 1942 Cal 215

Guardians and Wards Act, 1890 — Section 25

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High Courts10 Jul 1941

Mohini Ranjan Bhattacharjya Vs Surendra Chandra Ghosal and Another

Calcutta High Court · AIR 1942 Cal 149

Bengal Money Lenders Act, 1940 — Section 36

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High Courts10 Jul 1941

Tarapada Banerjee and Others Vs Ajimaddin Mallik

Calcutta High Court · AIR 1941 Cal 699

Bengal Money Lenders Act, 1940 — Section 36

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High Courts10 Jul 1941

Nagendra Chandra Lahiri and Others Vs Moulvi Muhammad Abdus Sobhan Saheb and Others

Calcutta High Court · AIR 1942 Cal 142

Bengal Tenancy Act, 1885 — Section 88

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High Courts09 Jul 1941Allowed

Fateh Ali Vs The King Emperor

Calcutta High Court · (1941) 07 CAL CK 0003

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High Courts08 Jul 1941

Manager, Nator Raj Ward''s Estate Vs On death of Saber Sardar his heirs and legal representatives Geda Bewa and Another

Calcutta High Court · AIR 1941 Cal 658

Bengal Agricultural Debtors Act, 1936 — Section 34Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1

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High Courts08 Jul 1941

The Official Trustee of Bengal Vs Taj Mahammad and Others

Calcutta High Court · (1941) 07 CAL CK 0005

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High Courts04 Jul 1941

Messrs Kanailal Kripasankar Dikshit Vs The Governor-General in Council and Others

Calcutta High Court · (1941) 07 CAL CK 0019

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High Courts03 Jul 1941

Rai Saheb Kumudnath Das, on Death his Legal Representatives, Provabati Debi and Others Vs Protap Chandra Mazumdar and Others

Calcutta High Court · AIR 1942 Cal 145

West Bengal Non-Agricultural Tenancy (Temporary Provisions) Act, 1940 — Section 3

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High Courts02 Jul 1941

Abdul Awal Hasan Ali Munshi Vs Uday Chandra Das Ram Chandra Das and Others

Calcutta High Court · AIR 1942 Cal 167

Bengal Patni Taluks Regulation, 1819 — Section 14A

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High Courts30 Jun 1941

BRITISH AMERICAN TOBACCO CO Vs INLAND REVENUE COMMISSIONERS F A CLARK AND SON LTD v. SAME.

Calcutta High Court · (1942) 10 ITR 67

Finance Act, 1937 — Section 19(1)

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High Courts27 Jun 1941

Sm. Ashalata Bose Vs Manindra Nath Bose and Another

Calcutta High Court · AIR 1942 Cal 275

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47

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High Courts25 Jun 1941

Sarat Chandra Narayan Chaudhury and Another Vs Fezuram Nath and Others

Calcutta High Court · (1941) 06 CAL CK 0031

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High Courts25 Jun 1941

Rai Manmatha Nath Bose and Others Vs Sm. Renula Bose and Others

Calcutta High Court · AIR 1941 Cal 681

Bengal Money Lenders Act, 1940 — Section 36(5)

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High Courts25 Jun 1941

Hari Charan Bose Vs Bhabani Charan Chakravartty

Calcutta High Court · (1941) 06 CAL CK 0021

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