High Courts10 Jun 1941
Kalipada Roy Vs Sunil K. Ghose and Others
Calcutta High Court · (1941) 06 CAL CK 0009
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,166 of 3,204
High Courts09 Jun 1941
Altab Ali Bande Ali Vs Abdul Majid and Others
Calcutta High Court · AIR 1941 Cal 716
Bengal Tenancy Act, 1885 — Section 188
High Courts06 Jun 1941
Sheikh Akbar Ali and Others Vs Sheikh Mafijuddin of Islampur
Calcutta High Court · AIR 1942 Cal 55
Bengal Tenancy Act, 1885 — Section 26G(5)
High Courts04 Jun 1941
S. Pakrashi and Another Vs Emperor
Calcutta High Court · AIR 1941 Cal 713
Penal Code, 1860 (IPC) — Section 114, 409
High Courts04 Jun 1941
Priya Nath Roy Vs Sridhar Chandra Roy and Others
Calcutta High Court · AIR 1942 Cal 60
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21
High Courts04 Jun 1941
Bhutnath Addy Vs Khagendra Nath Banerjee
Calcutta High Court · (1941) 06 CAL CK 0006
High Courts30 May 1941
Sudhindra Chandra Singha Sarma and Others Vs Jadav Marak and Another
Calcutta High Court · AIR 1941 Cal 717
Bengal Tenancy Act, 1885 — Section 116, 3(17)
High Courts28 May 1941
Biraja Mohan Bhattacharjee Vs Abaninath Pandit
Calcutta High Court · AIR 1942 Cal 227
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts28 May 1941
Hafiz Mohammad Fateh Nasib Vs Sir Swarup Chand Hukum Chand, Firm and Another
Calcutta High Court · AIR 1942 Cal 1
Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1963 — Article 144
High Courts27 May 1941
Sm. Indumati Debi Vs Tulsi Thahurani and Others
Calcutta High Court · AIR 1942 Cal 53
Land Acquisition Act, 1894 — Section 30, 31(2)
High Courts27 May 1941
Promode Nath Sinha Roy and Others Vs Sm. Raseshwari Dassi and Another
Calcutta High Court · AIR 1941 Cal 530
Bengal Money Lenders Act, 1940 — Section 36, 36(6)(a)(i)Civil Procedure Code, 1908 (CPC) — Section 47
High Courts26 May 1941
S.N. Mukherjee Vs Sir G. Russel and Another
Calcutta High Court · AIR 1942 Cal 51
Specific Relief Act, 1877 — Section 45
High Courts22 May 1941Dismissed
Baldeo Singh and Others Vs Upendra Chandra Choudhury and Others
Calcutta High Court · (1941) 05 CAL CK 0032
High Courts22 May 1941
Malati Dutt Vs Surendra Nath Dutt and Another
Calcutta High Court · AIR 1942 Cal 32
Divorce Act, 1869 — Section 8
High Courts22 May 1941
Sakkal Sardar Vs Issurdas Thirani and Others
Calcutta High Court · AIR 1942 Cal 230
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts21 May 1941
Manmatha Nath Mukherjee Vs Ananga Kumar Mukherjee and Others
Calcutta High Court · AIR 1941 Cal 702
High Courts21 May 1941
Bata Shoe Company, Ltd. Vs The Corporation of Calcutta
Calcutta High Court · (1941) 05 CAL CK 0002
High Courts20 May 1941
Syed Abbas Ali Vs Nawab Abid Jahan
Calcutta High Court · AIR 1942 Cal 66a
Evidence Act, 1872 — Section 114
High Courts20 May 1941
Debjani Biswas Vs Rasik Lal Biswas
Calcutta High Court · AIR 1941 Cal 558
Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(3)
High Courts19 May 1941
Fanindra Nath Dutta and Others Vs Satya Charan De and Others
Calcutta High Court · AIR 1941 Cal 632