High Courts19 May 1941
Romesh Chandra Bhaduri Vs Jnanada Prosanna Bhaduri and Others
Calcutta High Court · AIR 1942 Cal 39
Bengal Money Lenders Act, 1940 — Section 36
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,167 of 3,204
High Courts16 May 1941
Official Trustee of Bengal, Receiver to estate of Rai Ishan Chandra Mitra Bahadur Vs Bijoy Chand Mahatab, Maharajadhiraj of Burdwan and Others
Calcutta High Court · AIR 1942 Cal 222
Limitation Act, 1963 — Article 115
High Courts16 May 1941
Rajjab Ali Khan and Others Vs Bhupatish Chandra Roy Chudhury and Others
Calcutta High Court · AIR 1942 Cal 61
Bengal Tenancy Act, 1885 — Section 148A, 158(2)
High Courts16 May 1941
Nakul Chandra Baiti Vs Sasadhar Saha
Calcutta High Court · (1941) 05 CAL CK 0018
High Courts15 May 1941
Hugh Francis Bellgard and Another Vs Emperor
Calcutta High Court · AIR 1941 Cal 707
Penal Code, 1860 (IPC) — Section 109, 420, 477A
High Courts15 May 1941
Saradindu Sekhar Bannerjee Vs Lalit Mohan Mazumdar and Another
Calcutta High Court · AIR 1941 Cal 538
High Courts14 May 1941
Sukumar Deb Roy and Another Vs Parbati Bala and Others
Calcutta High Court · AIR 1941 Cal 663
Succession Act, 1925 — Section 385
High Courts14 May 1941
Atul Chandra Bhandary Vs Corporation of Calcutta
Calcutta High Court · AIR 1942 Cal 142a
High Courts14 May 1941
Radha Govinda Kar, decd. Haridas Chatterjee Vs Nalini Mohan Kar and Others
Calcutta High Court · (1941) 05 CAL CK 0001
High Courts07 May 1941
Tapendra Chunder Goopta Vs Jogendra Chunder Goopta and Others
Calcutta High Court · AIR 1942 Cal 76
Partnership Act, 1932 — Section 58
High Courts07 May 1941
Emperor Vs Md. Ebrahim and Others
Calcutta High Court · AIR 1942 Cal 219
Penal Code, 1860 (IPC) — Section 147, 333
High Courts06 May 1941
Hafizur Rahman Howladar Vs Md. Amjad Ali Taluqdar of Tarikata
Calcutta High Court · AIR 1942 Cal 280
Bengal Tenancy Act, 1885 — Section 26F
High Courts05 May 1941
Amjad Talukdar Vs Rohini Kanta Bhattacharjya and Others
Calcutta High Court · AIR 1942 Cal 68
Bengal Tenancy Act, 1885 — Section 26F
High Courts05 May 1941
Pran Krishna Mukherjee Vs Jnananda (Jnanananda) Roy
Calcutta High Court · AIR 1942 Cal 47
High Courts02 May 1941
Shekendarali Meah Vs Abdul Gafur Choudhury and Others
Calcutta High Court · AIR 1942 Cal 306
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, 48
High Courts02 May 1941
Jogesh Chandra Ghose and Others Vs Sree Sree Dhakeswari Mata Bigraha and Others
Calcutta High Court · AIR 1942 Cal 26
High Courts02 May 1941
Dhajadhari Ghosh Vs Union Board of Kendragoria
Calcutta High Court · AIR 1942 Cal 151
Limitation Act, 1963 — Article 146A
High Courts01 May 1941
New Standard Bank Ltd., by B.K. Dutta, Managing Director Vs Probodh Chandra Chakravarty
Calcutta High Court · AIR 1942 Cal 87
Companies Act, 1956 — Section 158
High Courts01 May 1941
Sm. Rajkumari Prafullanalini Dassi and Another Vs Mohini Mohan Dutt and Others
Calcutta High Court · AIR 1942 Cal 451
High Courts01 May 1941
Upendra Nath Rai Chowdhuri Vs Province of Bengal
Calcutta High Court · (1941) 05 CAL CK 0004