High Courts26 Jul 1945Allowed
Premraj Brahmin and Others Vs Bhaniram Brahmin and Others
Calcutta High Court · (1945) 07 CAL CK 0003
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,119 of 3,204
High Courts24 Jul 1945Dismissed
Jivandas Khimji Vs Dindoyal Shah and Others
Calcutta High Court · (1945) 07 CAL CK 0024
High Courts24 Jul 1945Dismissed
Nathumal Lodha Vs Nityananda Bharat and Another
Calcutta High Court · (1945) 07 CAL CK 0019
High Courts24 Jul 1945Dismissed
Keshab Mitter Vs Mrs. P. Ghose alias Mrs. Latika Ghose
Calcutta High Court · (1945) 07 CAL CK 0012
High Courts23 Jul 1945Dismissed
Kulada Prasad Datta Vs Kanan Bala Devi
Calcutta High Court · (1945) 07 CAL CK 0017
High Courts23 Jul 1945Allowed
Abdur Rasheed Chowdhury, Defendant 1 and others Vs Md. Idris Chowdhury, Plaintiff and others
Calcutta High Court · (1945) 07 CAL CK 0001
High Courts20 Jul 1945
Dwijesh Chandra Roy Vs Naresh Chandra Gupta
Calcutta High Court · AIR 1945 Cal 492
Evidence Act, 1872 — Section 163
High Courts19 Jul 1945Allowed
Monohar Lal Seal Vs Debendra Nath Das and Others
Calcutta High Court · (1945) 07 CAL CK 0021
High Courts19 Jul 1945
Sree Sree Sreedhar Jew Vs Kanta Mohan Mullick and Others
Calcutta High Court · AIR 1947 Cal 213
High Courts18 Jul 1945Allowed
Bireswar Ghose Vs Srish Chunder Ghose
Calcutta High Court · (1945) 07 CAL CK 0022
High Courts17 Jul 1945Allowed
Sarat Chandra Dey and Others Vs Abdul Kaiyam and Others
Calcutta High Court · (1945) 07 CAL CK 0015
High Courts16 Jul 1945
Rai Pyari Lal Doss Bahadur and another Vs Jogesh Chandra Ghosh and others
Calcutta High Court · (1945) 07 CAL CK 0018
High Courts16 Jul 1945Dismissed
Abdul Hamid Bepari and Others Vs Nripendra Kumar Roy and Others
Calcutta High Court · (1945) 07 CAL CK 0005
High Courts11 Jul 1945Allowed
Dharani Mohan Roy Vs Srikrishna Das and Others
Calcutta High Court · (1945) 07 CAL CK 0025
High Courts11 Jul 1945
Sk. Golam Gous and Others Vs Sk. Raujan and Others
Calcutta High Court · (1945) 07 CAL CK 0023
High Courts09 Jul 1945Dismissed
Makhan Lal Saha Vs Firm Madan Mohan Ashutosh Saha
Calcutta High Court · (1945) 07 CAL CK 0010
High Courts05 Jul 1945
Corporation of Calcutta Vs Pranabesh Bhowmick
Calcutta High Court · (1945) 07 CAL CK 0007
High Courts05 Jul 1945Dismissed
Harey Krishna Maharatna Vs Kali Kumar Sarma
Calcutta High Court · (1945) 07 CAL CK 0006
High Courts03 Jul 1945Dismissed
Tarak Chandra Das and another- Defendants 1 and 2 (a) Vs Anukul Chandra Mukherjee
Calcutta High Court · (1945) 07 CAL CK 0009
High Courts03 Jul 1945Allowed
Pulin Behary Ghosh Vs M.A. Davar, Defendant 2 and others
Calcutta High Court · (1945) 07 CAL CK 0008