High Courts12 Dec 1945Dismissed
Muzaffar Ahammad Vs Khitindra Bhusan Gupta and others
Calcutta High Court · (1945) 12 CAL CK 0013
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,117 of 3,204
High Courts11 Dec 1945Dismissed
Indra Narayan Kundu Vs Nani Gopal Banerjee and others
Calcutta High Court · (1945) 12 CAL CK 0001
High Courts10 Dec 1945Allowed
Sabita Sikdar and another Vs Sudhir Kumar Majumdar and others
Calcutta High Court · (1945) 12 CAL CK 0012
High Courts07 Dec 1945Dismissed
Manindra Chandra Roy Chaudhury and Others Vs Jagadish Chandra Majumder and Others
Calcutta High Court · (1945) 12 CAL CK 0020
High Courts07 Dec 1945Allowed
Superintendent and Remembrancer of Legal Affairs, Bengal Vs Tarapada Biswas
Calcutta High Court · (1945) 12 CAL CK 0017
High Courts07 Dec 1945Allowed
Durga Das Kuthi Vs Ram Dayal Samaddar and others
Calcutta High Court · (1945) 12 CAL CK 0015
High Courts06 Dec 1945
Samser Ali Vs Emperor
Calcutta High Court · AIR 1947 Cal 342
Penal Code, 1860 (IPC) — Section 395
High Courts02 Dec 1945Allowed
Gopaldas Khettry Vs Phulchand Purshottamdas and another
Calcutta High Court · (1945) 12 CAL CK 0009
High Courts30 Nov 1945Dismissed
Suri Municipality Vs Charu Shashi Ghosh
Calcutta High Court · (1945) 11 CAL CK 0003
High Courts28 Nov 1945
Pandit Chandra Das and Another Vs Kali Mohan Saha and Others
Calcutta High Court · (1945) 11 CAL CK 0001
High Courts27 Nov 1945Dismissed
Bholanath Pal and others Vs Gourangdi Zemindaries Estate, Ltd. and others
Calcutta High Court · (1945) 11 CAL CK 0002
High Courts26 Sept 1945
Abdul Kader and others Vs Emperor
Calcutta High Court · (1945) 09 CAL CK 0002
High Courts05 Sept 1945Allowed
Dakshoja Mohan Roy Vs Fachiuddin Meah
Calcutta High Court · (1945) 09 CAL CK 0001
High Courts31 Aug 1945
Sarat Chandra Deb Vs Roymoni Das and another
Calcutta High Court · (1945) 08 CAL CK 0004
High Courts29 Aug 1945Allowed
Nur Miah Vs The King Emperor
Calcutta High Court · (1945) 08 CAL CK 0022
High Courts29 Aug 1945
Mrs. D.J. Hill Vs Rai Ramtaran Banerji Bahadur and Others
Calcutta High Court · (1945) 08 CAL CK 0019
High Courts29 Aug 1945Allowed
Akubali Hooladar and another Vs Najemali Howladar
Calcutta High Court · (1945) 08 CAL CK 0009
High Courts28 Aug 1945
Harendra Chandra Barori Vs Emperor
Calcutta High Court · AIR 1947 Cal 290
Penal Code, 1860 (IPC) — Section 161
High Courts28 Aug 1945Allowed
Jitendra Nath Mondal and Others Vs Dr. Jahar Lal Das
Calcutta High Court · (1945) 08 CAL CK 0016
High Courts28 Aug 1945Allowed
B.N. Ry. Co. Ltd. Vs Nibaran Chandra Bhar
Calcutta High Court · (1945) 08 CAL CK 0015