High Courts16 Jan 1946Allowed
The Superintendent and Remembrancer of Legal Affairs, Bengal Vs Entajuddi and others
Calcutta High Court · (1946) 01 CAL CK 0015
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,116 of 3,204
High Courts16 Jan 1946
SM. CHARUSILA DASSI AND OTHERS, IN RE.
Calcutta High Court · (1946) 14 ITR 362
Income Tax Act, 1961 — Section 33
High Courts14 Jan 1946
Corporation of Calcutta Vs Sasi Bhusan Mukherjee
Calcutta High Court · AIR 1947 Cal 273
Evidence Act, 1872 — Section 115
High Courts11 Jan 1946Allowed
Sylhet Loan and Banking Co., Ltd. Vs Syed Ahmad Majtoba and others
Calcutta High Court · (1946) 01 CAL CK 0021
High Courts11 Jan 1946Dismissed
Pratul Chandra Ghosh and others Vs Naresh Chandra Bose
Calcutta High Court · (1946) 01 CAL CK 0001
High Courts10 Jan 1946
Sk. Hatem Ali and another Vs Emperor
Calcutta High Court · (1946) 01 CAL CK 0003
High Courts09 Jan 1946Allowed
Ghyasuddin Ahmed Vs Md. Ismail and another
Calcutta High Court · (1946) 01 CAL CK 0011
High Courts07 Jan 1946
Sita Nath Mondal Vs Soleman Molla and Others
Calcutta High Court · (1946) 01 CAL CK 0020
High Courts04 Jan 1946
TARAK NATH BAGCHI Vs COMMISSIONER OF Income Tax, BENGAL.
Calcutta High Court · (1946) 14 ITR 319
Income Tax Act, 1961 — Section 66(2)
High Courts21 Dec 1945
Taferaddi Molla alias Tofer Mulla Vs Ratikanta Das and another
Calcutta High Court · (1945) 12 CAL CK 0011
High Courts21 Dec 1945
Gopaldas Khettry Vs Phulchand Pursottamdas
Calcutta High Court · (1945) 12 CAL CK 0010
High Courts20 Dec 1945
INLAND REVENUE COMMISSIONERS Vs THE NATIONAL ANTI-VIVISECTION SOCIETY.
Calcutta High Court · (1947) 15 ITR 9
High Courts20 Dec 1945
Md. Abdul Khalique and another Vs Emperor
Calcutta High Court · (1945) 12 CAL CK 0005
High Courts18 Dec 1945
Muhammad Isha Shah Choudhury and Others Vs Md. Ibrahim Shah Choudhury, mutwalli
Calcutta High Court · (1945) 12 CAL CK 0019
High Courts18 Dec 1945
Prafulla Chandra Karmakar and another Vs Panchanan Karmakar, Plaintiff and others
Calcutta High Court · (1945) 12 CAL CK 0008
High Courts18 Dec 1945Allowed
Lal Mia alias Lal Mea Sadagar Vs Sm. Amena Khatun and others
Calcutta High Court · (1945) 12 CAL CK 0007
High Courts18 Dec 1945
Brojendra Lal Saha and Others Vs Jana Mondal and Others
Calcutta High Court · AIR 1947 Cal 67
High Courts17 Dec 1945
Ardhendu Narayan Singha and Others Vs Narajakkha Mukherjee and Others
Calcutta High Court · AIR 1947 Cal 27
Bengal Tenancy Act, 1885 — Section 168A
High Courts13 Dec 1945
Girija Nath Kundu Vs Ahamadali Sardar and Others
Calcutta High Court · AIR 1947 Cal 126
Bengal Tenancy Act, 1885 — Section 26F
High Courts13 Dec 1945
The Official Receiver Vs Sm. Jogmaya Dassi and Others
Calcutta High Court · (1945) 12 CAL CK 0003