High Courts30 Jan 1946
Maharaja Bahadur Singh Vs Barkatulla Gachua and others
Calcutta High Court · (1946) 01 CAL CK 0005
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,115 of 3,204
High Courts29 Jan 1946Allowed
Superintendent and Remembrancer of Legal Affairs, Bengal Vs K. Zahiruddin
Calcutta High Court · (1946) 01 CAL CK 0022
High Courts28 Jan 1946Allowed
F. Mcdonald Vs Mahammadin Azad
Calcutta High Court · (1946) 01 CAL CK 0012
High Courts25 Jan 1946
Hangsa Kalita and others Vs Prodiprai Deka
Calcutta High Court · (1946) 01 CAL CK 0029
High Courts25 Jan 1946Allowed
Phani Bhusan Dutta and Others Vs Banamali Majhi Santal and Others
Calcutta High Court · (1946) 01 CAL CK 0018
High Courts25 Jan 1946Allowed
Hangsa Kalita and Others Vs Prodiprai Deka
Calcutta High Court · (1946) 01 CAL CK 0004
High Courts24 Jan 1946
Baidyanath Mullick Vs Sm. Radharani Dassee
Calcutta High Court · (1946) 01 CAL CK 0033
High Courts24 Jan 1946Allowed
Tarangini Mitra Vs Abhilash alias Abinash Mondal and Others
Calcutta High Court · (1946) 01 CAL CK 0031
High Courts24 Jan 1946
Jhabarmull Dudhwalla Vs Bhagatram Serowgif
Calcutta High Court · (1946) 01 CAL CK 0010
High Courts23 Jan 1946
Abdul Gafur Vs Gura Mia and Others
Calcutta High Court · (1946) 01 CAL CK 0032
High Courts22 Jan 1946
J. A. SHELLIM Vs COMMISSIONER OF Income Tax, BENGAL.
Calcutta High Court · (1946) 14 ITR 318
Income Tax Act, 1961 — Section 66(2)
High Courts22 Jan 1946Dismissed
Keshab Chandra Mondal and others Vs Nagendra Nath Ghose and others
Calcutta High Court · (1946) 01 CAL CK 0027
High Courts22 Jan 1946
Kedar Nath Vs Ramendra Nath Mallik
Calcutta High Court · (1946) 01 CAL CK 0026
High Courts22 Jan 1946
J.A. Shellim Vs Commissioner of Income Tax
Calcutta High Court · AIR 1947 Cal 338
Income Tax Act, 1961 — Section 66(2)
High Courts22 Jan 1946
Commissioner of Income Tax Vs Waliur Rahman
Calcutta High Court · AIR 1947 Cal 340
Income Tax Act, 1961 — Section 16(3)(a)(i)
High Courts22 Jan 1946
COMMISSIONER OF Income Tax, BENGAL Vs KHAN BAHADUR WALIUR RAHMAN.
Calcutta High Court · (1946) 14 ITR 287
Income Tax Act, 1961 — Section 66
High Courts21 Jan 1946Dismissed
Girindra Nath Bose and others Vs Surendra Nath Biswas and others
Calcutta High Court · (1946) 01 CAL CK 0028
High Courts18 Jan 1946
Ram Brich Singh Vs Province of Bengal
Calcutta High Court · (1946) 01 CAL CK 0013
High Courts17 Jan 1946
Commissioner of Income Tax Vs Gostha Behari Sadhukhan and Others
Calcutta High Court · AIR 1947 Cal 145
Income Tax Act, 1961 — Section 26A(1)Partnership Act, 1932 — Section 5
High Courts17 Jan 1946
COMMISSIONER OF Income Tax BENGAL Vs GOSTHA BEHARI SADHUKHAN AND OTHERS.
Calcutta High Court · (1946) 14 ITR 219
Income Tax Act, 1922 — Section 26A(1), 66