High Courts03 Apr 1946
The Emperor Vs Ramswarup Agarwalla and Another
Calcutta High Court · (1946) 04 CAL CK 0025
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,113 of 3,204
High Courts03 Apr 1946
Bithikarani Tarwal and Another Vs Khudiram Chakravarty
Calcutta High Court · (1946) 04 CAL CK 0004
High Courts02 Apr 1946
Madhusudan Pal Vs Jnanendra Nath Guha and others
Calcutta High Court · (1946) 04 CAL CK 0007
High Courts29 Mar 1946Dismissed
Manmatha Pal Choudhury and others Vs Kartick Chandra Baser
Calcutta High Court · (1946) 03 CAL CK 0020
High Courts29 Mar 1946Allowed
Baseruddin Sheikh Vs The Emperor
Calcutta High Court · (1946) 03 CAL CK 0004
High Courts28 Mar 1946
Tohur Sheik Vs Monoranjan Roy
Calcutta High Court · AIR 1947 Cal 266
Bengal Alienation of Agricultural Land (Temporary Provisions) Act, 1944 — Section 10
High Courts28 Mar 1946Dismissed
Chandi Prosad-Principal Vs Hrishikesh Shaha and others
Calcutta High Court · (1946) 03 CAL CK 0008
High Courts27 Mar 1946Dismissed
Sm. Hemanta Kumari Bose Vs Sree Sree Iswar Sridhar Jiu and others
Calcutta High Court · (1946) 03 CAL CK 0019
High Courts26 Mar 1946
Kamalabala Bose Vs Jiban Krishna Bose and others
Calcutta High Court · (1946) 03 CAL CK 0011
High Courts25 Mar 1946
Indra Sekhar Chakravarty Vs Raju Bala Haldar
Calcutta High Court · AIR 1947 Cal 447
Bengal Money Lenders Act, 1940 — Section 36, 36(2)(a)
High Courts25 Mar 1946Dismissed
Raja Gopal Lal Vs Feshru Mohammad Shah and others
Calcutta High Court · (1946) 03 CAL CK 0016
High Courts18 Mar 1946Dismissed
Mahendra Nath Haldar Vs Karali Mohan Bikram, Defendant 2 and others
Calcutta High Court · (1946) 03 CAL CK 0015
High Courts14 Mar 1946
Amano Barmanya Vs Adhar Chandra Mondal and Others
Calcutta High Court · AIR 1947 Cal 330
Bengal Tenancy Act, 1885 — Section 168A, 174(3)
High Courts11 Mar 1946Allowed
Sashi Kanta Acharjya Bahadur and others Vs Jagannath Namadas and others
Calcutta High Court · (1946) 03 CAL CK 0002
High Courts07 Mar 1946
Akam Sheikh and Others Vs Emperor
Calcutta High Court · AIR 1947 Cal 35
Penal Code, 1860 (IPC) — Section 109, 302, 364
High Courts06 Mar 1946
Radharani and another Vs Rahim Sardar
Calcutta High Court · (1946) 03 CAL CK 0014
High Courts06 Mar 1946
Amiya Probha Das Vs Jyoti Prokash Ghosh
Calcutta High Court · AIR 1947 Cal 364
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 47
High Courts05 Mar 1946Dismissed
Birendra Nath Mallick Vs Brahma Brata Roy
Calcutta High Court · (1946) 03 CAL CK 0021
High Courts04 Mar 1946
S.B. Hossain Vs Emperor
Calcutta High Court · AIR 1947 Cal 29
Penal Code, 1860 (IPC) — Section 109, 161, 162, 213, 217