High Courts01 Mar 1946Dismissed
Mahendra Nath Haldar Vs Karali Mohan Bikram and Others
Calcutta High Court · (1946) 03 CAL CK 0012
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,114 of 3,204
High Courts01 Mar 1946Dismissed
Haris Chandra Chowdhury Vs Dines Chandra Chowdhury
Calcutta High Court · (1946) 03 CAL CK 0001
High Courts28 Feb 1946
Dwijendra Nath Chatterjee Vs Emperor
Calcutta High Court · AIR 1947 Cal 120
Criminal Procedure Code, 1898 (CrPC) — Section 514
High Courts28 Feb 1946Dismissed
Jivandas Khimji Vs Dindoyal Shah and Others
Calcutta High Court · (1946) 02 CAL CK 0002
High Courts20 Feb 1946
Ashutosh Chatterjee Vs King-Emperor
Calcutta High Court · (1946) 02 CAL CK 0017
High Courts20 Feb 1946Dismissed
Province of Bengal Vs Board of Trustees for the Improvement of Calcutta
Calcutta High Court · (1946) 02 CAL CK 0012
High Courts19 Feb 1946
DICKINSON and CO. Vs BRISTOW.
Calcutta High Court · (1946) 14 ITR 38
Income Tax Act, 1961 — Rule 3(i)
High Courts18 Feb 1946
Harinarayan Sen Vs Aswini Kumar De and Others
Calcutta High Court · (1946) 02 CAL CK 0018
High Courts18 Feb 1946
Moti Lal Roy Vs Panchbibi Industrial Bank Ltd.
Calcutta High Court · (1946) 02 CAL CK 0013
High Courts14 Feb 1946
COSSIMBAZAR RAJ WARDS ESTATE Vs COMMISSIONER OF Income Tax, BENGAL.
Calcutta High Court · (1946) 14 ITR 377
Income Tax Act, 1961 — Section 66
High Courts14 Feb 1946Dismissed
Sm. Hemangini Debi and Others Vs Kumudeswar Chakravarty
Calcutta High Court · (1946) 02 CAL CK 0014
High Courts08 Feb 1946Allowed
Ranjit Singh Nahar and Others Vs Gobardhan Chandra Chandra
Calcutta High Court · (1946) 02 CAL CK 0016
High Courts04 Feb 1946Allowed
Aptar Ali Talukdar and others Vs Ahammad Ali Molla and others
Calcutta High Court · (1946) 02 CAL CK 0008
High Courts01 Feb 1946
The Commissioners of the Burdwan Municipality and Others Vs Bata Shoe Co. Ltd.
Calcutta High Court · AIR 1947 Cal 383
Bengal Municipal Act, 1932 — Section 123(1)(f), 557
High Courts01 Feb 1946Allowed
The Commissioners of The Burdwan Municipality Vs Messrs. Bata Shoe Co., Ld.
Calcutta High Court · (1946) 02 CAL CK 0004
High Courts01 Feb 1946Dismissed
Nripendra Kumar Roy Choudhury and Another Vs Santosh Kumar Das and Another
Calcutta High Court · (1946) 02 CAL CK 0003
High Courts01 Feb 1946Allowed
Bholanath Ghosh and others Vs Momena Khatun and others
Calcutta High Court · (1946) 02 CAL CK 0001
High Courts31 Jan 1946
Pramatha Nath Mandal and another Vs Emperor
Calcutta High Court · (1946) 01 CAL CK 0024
High Courts30 Jan 1946Allowed
Joyanti Hosiery Mills and another Vs Upendra Chandra Das and another
Calcutta High Court · (1946) 01 CAL CK 0009