High Courts27 Aug 1945
Chittaranjan Guha and another Vs Parul Rani Nandi
Calcutta High Court · (1945) 08 CAL CK 0020
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,118 of 3,204
High Courts27 Aug 1945Dismissed
Kaliprosad Saha and others Vs Naihati Jute Mills Co., Ltd.
Calcutta High Court · (1945) 08 CAL CK 0018
High Courts24 Aug 1945
S.N. Chatterjee, Receiver to the Estate of Tulsi Chandra Goswami Vs Auckland Jute Co., Ltd.
Calcutta High Court · (1945) 08 CAL CK 0014
High Courts24 Aug 1945Dismissed
Radha Kissen Chamria and others Vs Keshardeo Chamria
Calcutta High Court · (1945) 08 CAL CK 0011
High Courts14 Aug 1945Allowed
Nibaran Chandra Nandi and Others Vs Ahamadar Rahman and Others
Calcutta High Court · (1945) 08 CAL CK 0024
High Courts14 Aug 1945Allowed
The Province of Assam Vs Mohamed Raja and Others
Calcutta High Court · (1945) 08 CAL CK 0001
High Courts13 Aug 1945Dismissed
Keramatulla Ahmed Vs Hari Mohan Roy Barman and Others
Calcutta High Court · (1945) 08 CAL CK 0005
High Courts10 Aug 1945Dismissed
Md. Kadar Ali Fakir Vs Gobindabandhu Dutta and others
Calcutta High Court · (1945) 08 CAL CK 0010
High Courts10 Aug 1945Dismissed
G. McKenzie and Co. (1919) Ltd. Vs Nagendra Nath Mahalanabish
Calcutta High Court · (1945) 08 CAL CK 0008
High Courts10 Aug 1945Dismissed
Province of Bengal Vs Sm. Hingul Kumari Law
Calcutta High Court · (1945) 08 CAL CK 0007
High Courts08 Aug 1945
Bideshi and Another Vs King-Emperor
Calcutta High Court · (1945) 08 CAL CK 0002
High Courts06 Aug 1945
Sarejan Bewa Vs Hem Chandra Majumdar and Others
Calcutta High Court · (1945) 08 CAL CK 0006
High Courts03 Aug 1945
Mahammad Ibrahim Midda and Others Vs Bhola Nath Lohari and Another
Calcutta High Court · (1945) 08 CAL CK 0021
High Courts01 Aug 1945Allowed
Nanda Lal Roy Vs Suresh Chandra Sen
Calcutta High Court · (1945) 08 CAL CK 0013
High Courts27 Jul 1945
Sm. Usharani Roy Vs Sm. Hemlata Roy
Calcutta High Court · (1945) 07 CAL CK 0011
High Courts27 Jul 1945Dismissed
Jivan Krishna Chakravarty Vs Bata Krishna Roy Chaudhury and Others
Calcutta High Court · (1945) 07 CAL CK 0004
High Courts27 Jul 1945Dismissed
Chunnu Meah Vs Thanda Meah and Others
Calcutta High Court · (1945) 07 CAL CK 0002
High Courts26 Jul 1945Dismissed
Sri Sri Iswar Joy Chandi Thakurani and Others Vs Manmatha Nath Das
Calcutta High Court · (1945) 07 CAL CK 0026
High Courts26 Jul 1945Allowed
Muhammad Ishak Chowdhury and others Vs Karunamoy Choudhury and others
Calcutta High Court · (1945) 07 CAL CK 0016